High Courts30 Aug 1916
Tanguturi Jagannadham Alias Hanumantha Rao Vs K. Seshagiri Rao and Others
Madras High Court · 37 Ind. Cas. 387
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,938 of 61,203
High Courts29 Aug 1916
Kunchithapatham Pillai and Others and Doraisaml Pillai and Another Vs Palamalai Pillai and Others
Madras High Court · 39 Ind. Cas. 405
High Courts29 Aug 1916
Tarapada Ghose Vs Jagat Mohini Dasi
Calcutta High Court · 42 Ind. Cas. 751
Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)
High Courts29 Aug 1916
Durga Prasanna Roy Vs Ishan Chandra Shaha
Calcutta High Court · 42 Ind. Cas. 461
Bengal Tenancy Act, 1885 — Section 95
High Courts29 Aug 1916
Sasi Bhushan Bose Vs Maharaja Sir Manindra Chandra Nandy and Others
Calcutta High Court · 38 Ind. Cas. 835
Court Fees Act, 1870 — Section 7(IV)(f)Suits Valuation Act, 1887 — Section 8
High Courts29 Aug 1916
Bepin Behary Mozumdar and Others Vs Jogendra Chandra Ghosh and Another
Calcutta High Court · 36 Ind. Cas. 641
High Courts29 Aug 1916
Eustace Charles Palmer Vs Carmeline Mary Palmer and Another
Bombay High Court · (1917) ILR (Bom) 36
Divorce Act, 1869 — Section 14
High Courts29 Aug 1916Dismissed
Eustace Charles Palmer Vs Carmeline Mary Palmer
Bombay High Court · AIR 1916 Bom 157 : (1916) 18 BOMLR 818 : 36 Ind. Cas. 800
Divorce Act, 1869 — Section 14
High Courts29 Aug 1916Dismissed
Bhagvant Gopal Galapure Vs Appaji Govind Galapure
Bombay High Court · AIR 1916 Bom 282 : (1916) 18 BOMLR 803 : 36 Ind. Cas. 598
High Courts29 Aug 1916Disposed Of
Emperor Vs Balgobind and Another
Allahabad High Court · AIR 1916 All 102 : 36 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts29 Aug 1916
Kunchithapatham Pillai Vs Palamalia Pillai (deceased) and Others
Madras High Court · (1917) 32 MLJ 347
Contract Act, 1872 — Section 70
High Courts29 Aug 1916
Best and Co. Ltd. Vs The Deputy Collector and The National Bank of India Ltd. and Another
Madras High Court · 36 Ind. Cas. 621
Specific Relief Act, 1877 — Section 45
High Courts28 Aug 1916
Dwarka Nath Ash Vs Priya Nath Malki and Others
Calcutta High Court · 36 Ind. Cas. 792
High Courts28 Aug 1916
Monmotho Nath Mitra Vs District Judge, 24-Perganas
Calcutta High Court · 40 Ind. Cas. 368
Bengal Patni Taluks Regulation, 1819 — Section 15(2), 8
High Courts28 Aug 1916
Fakir Mullilck and Another Vs Emperor
Calcutta High Court · 47 Ind. Cas. 671
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139(1), 140(1)
High Courts28 Aug 1916
Gulabchand Balaram Marwadi Vs Narayan Rama
Bombay High Court · AIR 1916 Bom 158(2) : (1916) 18 BOMLR 806 : 36 Ind. Cas. 613
High Courts28 Aug 1916
In Re: A Vakil of the High Court
Madras High Court · (1917) ILR (Mad) 69 : 39 Ind. Cas. 289
High Courts28 Aug 1916
Vadakke Peediyakkal Unniankutty Vs Vallapally Govindan Nair
Madras High Court · 36 Ind. Cas. 869
Penal Code, 1860 (IPC) — Section 161, 166
High Courts26 Aug 1916
Harendra Kumar Roy Chowdhury and Others Vs Debendra Kumar Das and Others
Calcutta High Court · 54 Ind. Cas. 558