High Courts22 Aug 1916
Sarat Chandra Basu Vs Sreemati Swarnomoye Ghose and Others
Calcutta High Court · 36 Ind. Cas. 615
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,940 of 61,203
High Courts22 Aug 1916
Gosta Behari Biswas and Another Vs Sankar Nath Mukerjee and Another
Calcutta High Court · 36 Ind. Cas. 510
High Courts22 Aug 1916
Annada Mohun Roy Chowdhury Vs Maniruddin Mahomed and Others
Calcutta High Court · 36 Ind. Cas. 392
High Courts22 Aug 1916Dismissed
Laxmibai Vs Husainbhai Ahmedbhai
Bombay High Court · AIR 1916 Bom 181 : (1916) 18 BOMLR 798 : 36 Ind. Cas. 618
High Courts22 Aug 1916
Laxmibai and Others Vs Hussainbhai and Others
Bombay High Court · (1917) ILR (Bom) 719
High Courts22 Aug 1916
Sambasiva Ayyar and Another Vs Subramania Ayyar and Others
Madras High Court · 36 Ind. Cas. 576 : (1916) 4 LW 260
High Courts22 Aug 1916
Seshagiri and Others Vs Tenkamakki Sankayya Setti and Another
Madras High Court · 36 Ind. Cas. 1001 : (1916) 4 LW 258
High Courts22 Aug 1916
The Taluk Board Vs Janakiammal
Madras High Court · 36 Ind. Cas. 384 : (1916) 4 LW 336
Madras Local Boards Act, 1884 — Section 117E
High Courts18 Aug 1916Allowed
Bindu bashini Dasya Vs Keshab Lal Bose and Another
Calcutta High Court · (1916) 08 CAL CK 0037
High Courts18 Aug 1916
Purna Chandra Chabri and Another Vs Tara Prosad Maiti
Calcutta High Court · 38 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 8, Order 37 Rule 5, Order 37 Rule 6
High Courts18 Aug 1916
Ramchandra Dhondo Kulkarni Vs Malkapa Narsapa Devare
Bombay High Court · (1916) 18 BOMLR 757 : 36 Ind. Cas. 443
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Aug 1916
King Emperor Vs Karri Venkanna Patrudu
Madras High Court · 36 Ind. Cas. 483 : (1916) 4 LW 383 : (1916) 31 MLJ 440
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts18 Aug 1916
In Re: S. Raja Rao
Madras High Court · 36 Ind. Cas. 159 : (1916) 4 LW 337
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts17 Aug 1916
Sarat Chandra Madak and Others Vs Mobarak Mallik and Others
Calcutta High Court · 37 Ind. Cas. 465
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts17 Aug 1916
Dhirendra Nath Sarkar and Others Vs Nischintapore Company by their Attorney and Manager Mr. K.M. Hamilton
Calcutta High Court · 36 Ind. Cas. 398
High Courts17 Aug 1916
Baikantha Nath Dey and Others Vs Mohesh Chandra Dey
Calcutta High Court · 44 Ind. Cas. 77
High Courts17 Aug 1916
Upendra Nath Choudhury Vs Emperor
Calcutta High Court · 39 Ind. Cas. 805
Penal Code, 1860 (IPC) — Section 161
High Courts17 Aug 1916
In Re: Rama Bapu Pujari
Bombay High Court · AIR 1916 Bom 221 : (1916) 18 BOMLR 683 : 35 Ind. Cas. 825
High Courts17 Aug 1916Dismissed
Qasim Ali Vs Emperor
Allahabad High Court · AIR 1916 All 126 : 35 Ind. Cas. 967