High Courts17 Dec 1917Dismissed
Irshad Ali Vs Musammat Kariman
Bombay High Court · (1918) 20 BOMLR 790
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,942 of 61,309
High Courts17 Dec 1917
Fouzdar Rai and Others Vs Emperor
Patna High Court · AIR 1918 Patna 193 : 44 Ind. Cas. 33
Penal Code, 1860 (IPC) — Section 141, 143, 147, 149
Privy Council17 Dec 1917
Irshad Ali and others Vs Kariman and others
Privy Council · (1917) AIR(PC) 169
High Courts17 Dec 1917
Muthaya Shetti Vs Kanthappa Shetti
Madras High Court · 45 Ind. Cas. 975 : (1918) 7 LW 482
Limitation Act, 1963 — Article 134
High Courts15 Dec 1917Allowed
Ram Sahai Vs Emperor
Allahabad High Court · AIR 1918 All 329 : 43 Ind. Cas. 617
Criminal Procedure Code, 1898 (CrPC) — Section 195 1(c), 476
High Courts15 Dec 1917Disposed Of
Chunni Lal Vs Narsingh Das
Allahabad High Court · AIR 1918 All 69 : 45 Ind. Cas. 540
Penal Code, 1860 (IPC) — Section 193
High Courts15 Dec 1917Dismissed
Drigpal Singh Vs Kunjal
Allahabad High Court · (1918) ILR (All) 142
Presidency Small Cause Courts Act, 1882 — Article 31(II)
High Courts15 Dec 1917Allowed
Narsingh Das Vs Chunni Lal
Allahabad High Court · (1918) ILR (All) 341
Penal Code, 1860 (IPC) — Section 193
High Courts15 Dec 1917
The Ganges Flour Mills Company, Ltd. Vs Shadi Ram (Auction-Purchaser) and the Bank of Bengal
Allahabad High Court · AIR 1918 All 384(1) : 43 Ind. Cas. 656
High Courts15 Dec 1917
Emperor Vs Ram Sahai
Allahabad High Court · (1918) ILR (All) 144
Penal Code, 1860 (IPC) — Section 471
High Courts15 Dec 1917
Drig Pal Singh Vs Kunjal
Allahabad High Court · AIR 1918 All 222 : 44 Ind. Cas. 689
High Courts14 Dec 1917
Municipal Council of Vizagapatam Vs Foster
Madras High Court · (1918) ILR (Mad) 538
High Courts14 Dec 1917
The Municipal Council of Vizagapatam Vs William Foster
Madras High Court · AIR 1918 Mad 264(2) : 44 Ind. Cas. 308
High Courts14 Dec 1917
Mathura Dass Karnani Vs Srikissen Karnani and Others
Calcutta High Court · 44 Ind. Cas. 5
High Courts14 Dec 1917Dismissed
C. Ganapathy Mudaliar Vs N. Krishnamachariar
Bombay High Court · (1918) 20 BOMLR 580
High Courts14 Dec 1917Allowed
Radhakant Lal Vs Mussammat Nazama Begum and Mussammat Nasiban
Bombay High Court · (1918) 20 BOMLR 724
High Courts14 Dec 1917
Idu Jolaha Vs Emperor
Patna High Court · AIR 1918 Patna 274 : 46 Ind. Cas. 293
Penal Code, 1860 (IPC) — Section 30, 471
Privy Council14 Dec 1917
Ganapathy Mudaliar Vs Krishnamachariar and others
Privy Council · (1917) AIR(PC) 121
Privy Council14 Dec 1917
Radhakant Lal and others Vs Nazma Begum and others
Privy Council · (1917) AIR(PC) 128