High Courts10 Dec 1917
P.V. Kothandaramaswami Naidu Vs P.M.A. Muthia Chetti
Madras High Court · AIR 1918 Mad 344 : 45 Ind. Cas. 186
Negotiable Instruments Act, 1881 (NI) — Section 118, 118(e)
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,944 of 61,309
High Courts10 Dec 1917
Ram Lal Mandal and Others Vs Asutosh Mandal and Others
Calcutta High Court · 44 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 19, Order 21 Rule 19(b)
High Courts10 Dec 1917
Kumar Birendra Nath Roy and Others Vs Kumar Nripendra Nath Roy and Others
Calcutta High Court · 46 Ind. Cas. 681
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts10 Dec 1917
Byamkesh Chuckerbutty Vs Uday Chand Parui and Another
Calcutta High Court · 43 Ind. Cas. 737
High Courts10 Dec 1917
Mahendra Narayan Ray Vs Girish Chandra Kar and Others
Patna High Court · AIR 1918 Patna 660(2) : 46 Ind. Cas. 125
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Dec 1917
Sundara Singh Vs Pazhamalai Padayachi and Another
Madras High Court · AIR 1918 Mad 262 : 45 Ind. Cas. 701
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j), 104(2)
High Courts08 Dec 1917
The Bengal Coal Company, Limited and Elias Meyer Vs Monoranjan Bagchi and Others
Calcutta High Court · 44 Ind. Cas. 297
High Courts08 Dec 1917
Khatubai Vs Mahomed Haji Abu
Bombay High Court · AIR 1917 Bom 165 : (1918) 20 BOMLR 289 : 45 Ind. Cas. 619
Evidence Act, 1872 — Section 32
High Courts08 Dec 1917Disposed Of
Emperor Vs Harak Chand Marwari
Allahabad High Court · AIR 1918 All 174 : (1918) ILR (All) 84
Penal Code, 1860 (IPC) — Section 266
High Courts07 Dec 1917
Karim Buksh and Another Vs Emperor
Calcutta High Court · 43 Ind. Cas. 796
Criminal Procedure Code, 1898 (CrPC) — Section 106(3)
High Courts07 Dec 1917
Kailash Chandra Chakrabarty Vs Emperor
Calcutta High Court · 43 Ind. Cas. 820
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts07 Dec 1917
Kumud Kanta Chakraborty Vs The King-Emperor
Calcutta High Court · (1917) 12 CAL CK 0023
High Courts07 Dec 1917
Dharani Kanta Lahiri Chaudhuri and Others Vs Amir Sheikh and Others
Calcutta High Court · 44 Ind. Cas. 152
Bengal Tenancy Act, 1885 — Section 105, 109A
High Courts07 Dec 1917
Ananga Mohan Dutta Vs Emperor
Calcutta High Court · 44 Ind. Cas. 352
Penal Code, 1860 (IPC) — Section 182
High Courts07 Dec 1917
Bilas Roy Chaudhuri and Another Vs Ram Gopal Khemkar
Calcutta High Court · 46 Ind. Cas. 291
Criminal Procedure Code, 1898 (CrPC) — Section 96, 98
High Courts07 Dec 1917
Chandra Mohan Nanda Vs Empreror
Calcutta High Court · 43 Ind. Cas. 822
Penal Code, 1860 (IPC) — Section 193
High Courts06 Dec 1917
Sashi Bhusan Panignahi and Others Vs Srimati Labanyabati Debya and Others
Calcutta High Court · 43 Ind. Cas. 981
High Courts06 Dec 1917Dismissed
Parbhu Lal Vs Musammat Janki
Allahabad High Court · AIR 1917 All 150 : 40 Ind. Cas. 706
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts06 Dec 1917
Abi Dhunimsa Bibi Ammal Vs Muhammad Fatttu Uddin Sahib and Others
Madras High Court · AIR 1918 Mad 319 : (1918) 35 MLJ 468
Majority Act, 1875 — Section 2