High Courts14 Dec 1917Allowed
Moti Chand and Others Vs Lalta Prasad and Others
Allahabad High Court · AIR 1918 All 201 : (1918) ILR (All) 256 : 44 Ind. Cas. 596
Evidence Act, 1872 — Section 68
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,943 of 61,309
High Courts14 Dec 1917Dismissed
Emperor Vs Lalji and Others
Allahabad High Court · (1918) ILR (All) 140
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts14 Dec 1917
Lalji and Others Vs Emperor (Gendan Lal)
Allahabad High Court · AIR 1918 All 343 : 43 Ind. Cas. 604
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts14 Dec 1917
Ankalamma Vs B. Chenchayya and Others
Madras High Court · AIR 1918 Mad 29 : (1918) ILR (Mad) 637
High Courts14 Dec 1917
Ankalamma Vs Bellam Chenchayya and Others
Madras High Court · 45 Ind. Cas. 419 : (1918) 7 LW 221 : (1918) 34 MLJ 315
High Courts13 Dec 1917
Rokun Ali Vs Emperor
Calcutta High Court · 45 Ind. Cas. 284
Evidence Act, 1872 — Section 124, 162, 24Opium Act, 1878 — Section 9
High Courts13 Dec 1917
Rehmat-Un-Nissa Begum Vs John Price
Bombay High Court · (1918) 20 BOMLR 714
Contract Act, 1872 — Section 252
High Courts13 Dec 1917
Garib Lall Vs Emperor
Patna High Court · AIR 1918 Patna 240(1) : 44 Ind. Cas. 970
Privy Council13 Dec 1917
In the matter of Part Cargo ex steamship "Lutzow". American Trading Company Vs His Majesty''s Procurator in Egypt
Privy Council · (1918) AIR(PC) 334
Privy Council13 Dec 1917
Rehmatunnissa Begum and others Vs Price and others
Privy Council · (1917) AIR(PC) 116
Privy Council13 Dec 1917
In the matter of Part Cargo ex-Steamship "Anglo Mexican", His Majesty''s Procurator Vs Mayer
Privy Council · (1919) AIR(PC) 260
High Courts13 Dec 1917Dismissed
Liaqat Husain and Others Vs Emperor through Ganga Sahai
Allahabad High Court · AIR 1918 All 258(2) : 43 Ind. Cas. 622
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts13 Dec 1917Dismissed
Emperor Vs Liaqat Husain and Others
Allahabad High Court · (1918) ILR (All) 138
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 342, 454
High Courts13 Dec 1917
Champyil Koppan and Others Vs Kolasseri Kelappan Nambiyar and Another
Madras High Court · AIR 1918 Mad 142 : 44 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47
High Courts12 Dec 1917
Abi Dhunimsa Bibi Vs Mahammad Fathi Uddin and Another
Madras High Court · (1918) ILR (Mad) 1026
High Courts11 Dec 1917Dismissed
Girjashankar Dayashankar Vaidya Vs The B.B. and C.I. Railway
Bombay High Court · AIR 1918 Bom 129 : (1918) 20 BOMLR 126 : 45 Ind. Cas. 715
Railways Act, 1890 — Section 108, 132
High Courts11 Dec 1917
Faitali Singh Vs Musammat Ganapati Kuer
Patna High Court · (1917) 12 PAT CK 0020
High Courts11 Dec 1917
Sarada Prasad Tej and Others Vs Triguna Charan Roy
Patna High Court · AIR 1918 Patna 673 : 46 Ind. Cas. 117
High Courts11 Dec 1917Dismissed
Bharat Singh Vs Tej Singh and Another
Allahabad High Court · AIR 1918 All 131 : (1918) ILR (All) 246
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4North Western Provinces Tenancy Act, 1901 — Section 164
High Courts11 Dec 1917
Subramania Aiyar Vs Namasivaya Asari
Madras High Court · AIR 1918 Mad 162 : 45 Ind. Cas. 11 : (1918) 8 LW 374 : (1918) 35 MLJ 377
Civil Procedure Code, 1908 (CPC) — Section 102