High Courts17 Aug 1916
Sankaralinga Tevan and Others Vs Avudai Ammal
Madras High Court · 35 Ind. Cas. 826
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,941 of 61,203
High Courts17 Aug 1916
Panakkal Iyyappan and Another Vs Elachar Chakkunnt
Madras High Court · 41 Ind. Cas. 556
High Courts17 Aug 1916
Kovvuri Basivireddi (died) and Others Vs Nidumoori Ramayya and Others
Madras High Court · (1916) 31 MLJ 394
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts17 Aug 1916
Aiyasamier (dead) and Others Vs Venkatachela Mudali and Another
Madras High Court · (1917) ILR (Mad) 989 : (1916) 4 LW 507 : (1916) 31 MLJ 513
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts17 Aug 1916
V. Ramaswami Aiyar Vs Gnanamani Nachiar
Madras High Court · (1917) 5 LW 279 : (1916) 31 MLJ 851
Stamp Act, 1899 — Section 5, 6
High Courts16 Aug 1916
A.R.P. Narayanan Chettiar and Others Vs K.P.V.R. Veerappa Chettiar and Others
Madras High Court · (1917) ILR (Mad) 581
Bankruptcy Ordinance — Section 80(4)
High Courts16 Aug 1916
Ashutosh Sadukhan and Others Vs The Corporation of Calcutta
Calcutta High Court · 49 Ind. Cas. 93
Calcutta Municipal Act, 1923 — Section 341Limitation Act, 1963 — Section 23
High Courts16 Aug 1916
Bijoy Kumar Addy Vs Secretary of State for India in Council
Calcutta High Court · 39 Ind. Cas. 889
Land Acquisition Act, 1894 — Section 23
High Courts16 Aug 1916
Chandra Kumar Ghose Vs Mohendra Kumar Ghose
Calcutta High Court · 39 Ind. Cas. 317
High Courts16 Aug 1916Dismissed
Babu Ganesh Deshmukh Vs Sitakam Martand Deshmukh
Bombay High Court · AIR 1916 Bom 158 : (1916) 18 BOMLR 751 : 36 Ind. Cas. 439
Limitation Act, 1963 — Section 5
High Courts16 Aug 1916
Meghraj and Others Vs Emperor
Allahabad High Court · AIR 1917 All 108 : 37 Ind. Cas. 483
High Courts16 Aug 1916
A.R.P. Narayanan Chetti and Others Vs Kana Pana Veeanna Rana Virappa Chetti and Others
Madras High Court · (1917) ILR (Mad) 581 : 35 Ind. Cas. 918 : (1916) 4 LW 422 : (1916) 31 MLJ 386
High Courts16 Aug 1916
Kalyana Venkataramana Ayyangar and Another Vs Kasturiranga Ayyangar Kasturiranga Ayyangar Vs N.C. Narasimhachariar and Thirteen Ors.
Madras High Court · (1917) ILR (Mad) 212
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts15 Aug 1916
Arakkalakath Koyatto and Others Vs Panigalatt Kunhammad
Madras High Court · 37 Ind. Cas. 664
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74
High Courts15 Aug 1916
Ram Narain Lal Vs Hari Kishen Prasad Narain Sahi
Patna High Court · 44 Ind. Cas. 418
High Courts15 Aug 1916
Emperor Vs Munna
Allahabad High Court · AIR 1917 All 441 : (1917) ILR (All) 139 : 35 Ind. Cas. 822
High Courts15 Aug 1916
Gayani Vs Emperor
Allahabad High Court · AIR 1916 All 48 : 36 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts15 Aug 1916
Sivasubramania Aiyar Vs Subramania Aiyar
Madras High Court · (1916) ILR (Mad) 997 : (1916) 4 LW 415 : (1916) 31 MLJ 530
Transfer of Property Act, 1882 — Section 55(4)(6)