High Courts06 Dec 1917
Adiraja Arsu alias Kumaraya Ballala Vs Sheik Budan Sahib and Others
Madras High Court · AIR 1918 Mad 160 : (1918) 7 LW 440 : (1918) 34 MLJ 358
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,945 of 61,309
High Courts05 Dec 1917
Kizhakkekath Kemalooti and Another Vs Pulikkalakath Muhamed and Others
Madras High Court · (1918) ILR (Mad) 629
High Courts05 Dec 1917Dismissed
Rai Baij Nath Goenka Bahadur Vs Hon''ble Maharaja Sir Rameshwar Singh
Patna High Court · (1917) 12 PAT CK 0019
High Courts05 Dec 1917
Khetrabasi Sahu and Others Vs Emperor
Patna High Court · AIR 1918 Patna 183 : 44 Ind. Cas. 38
Criminal Procedure Code, 1898 (CrPC) — Section 107, 118, 125, 435, 439
High Courts05 Dec 1917Dismissed
Rahim Bibi Vs Fazal Ahmad and Another and Qamr-Un-Nissa Bibi and Others
Allahabad High Court · (1918) ILR (All) 238
High Courts05 Dec 1917
Sheikh Fazal Ahmad and Another Vs Musammat Rahim Bibi and Others
Allahabad High Court · 51 Ind. Cas. 633
High Courts05 Dec 1917
Srikakolapur Venkataraju Vs Gudivada Ramanujam
Madras High Court · AIR 1918 Mad 163 : 44 Ind. Cas. 319 : (1918) 7 LW 518
Contract Act, 1872 — Section 65
High Courts05 Dec 1917
Srikakolapu Venkataraju Vs Gudivada Ramanujam
Madras High Court · (1918) 34 MLJ 561
Contract Act, 1872 — Section 65
High Courts05 Dec 1917
Avaran Marakarakath Kizhakkekath Kemalutti and Another Vs Pulikkalakath Puthiakath Muhamad alias Ahammad and Others
Madras High Court · 45 Ind. Cas. 743 : (1918) 7 LW 291 : (1918) 34 MLJ 170
Conveyancing Act, 1881 — Section 4
High Courts04 Dec 1917
Bapuji Ramchandra Kulkarni Vs Guja Malu Dhangar and Others
Bombay High Court · (1918) ILR (Bom) 246
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts04 Dec 1917
Bapuji Ramchandra Kulkarni Vs Guja Mhadu Dhangar
Bombay High Court · 44 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts04 Dec 1917
Gajanand Maskara and Another Vs Shaik Taleb Jalaluddin
Calcutta High Court · 46 Ind. Cas. 173
High Courts04 Dec 1917Dismissed
Apuji Ramchandra Kulkarni Vs Guja Mhadu Dhangar
Bombay High Court · (1918) 20 BOMLR 164
Civil Procedure Code, 1908 (CPC) — Section 47
Privy Council04 Dec 1917
Imperial Tobacco Company (Newfoundland) Limited Vs Duffy
Privy Council · (1917) AIR(PC) 161
High Courts04 Dec 1917Dismissed
Musammat Amtul Habib Vs Mohammed Yusuf
Allahabad High Court · 43 Ind. Cas. 520
High Courts04 Dec 1917Dismissed
Amtul Habib Vs Muhammad Yosuf
Allahabad High Court · AIR 1918 All 234 : (1918) ILR (All) 125
High Courts04 Dec 1917
Manakari Venkappa Chari Vs Holagunel Pompana Gowd and Others
Madras High Court · AIR 1918 Mad 42 : 45 Ind. Cas. 474 : (1918) 7 LW 372
Madras Revenue Recovery Act, 1864 — Section 25
High Courts03 Dec 1917
Laxmibai Vs Radhabai
Bombay High Court · AIR 1917 Bom 18 : (1918) 20 BOMLR 905 : 47 Ind. Cas. 762
High Courts03 Dec 1917
Draupadi Dasya Vs Rajkumari Dasya and Another
Calcutta High Court · 45 Ind. Cas. 760