High Courts10 Aug 1915
Krishnacharya Vs Anthakki and Others
Madras High Court · AIR 1916 Mad 939 : 31 Ind. Cas. 12
Madras Estates Land Act, 1908 — Section 12
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 59,935 of 61,106
High Courts09 Aug 1915
T.B.K. Viswanathaswami Naicker Vs Kamulammal and Others
Madras High Court · AIR 1916 Mad 39 : (1916) 30 MLJ 451
High Courts09 Aug 1915
S. Shunmugam Chetty Vs Subba Reddi and Others
Madras High Court · 31 Ind. Cas. 1
Specific Relief Act, 1877 — Section 27(c)
High Courts09 Aug 1915
Sankar Rangayya and Another Vs Sankar Ramayya and Another
Madras High Court · AIR 1916 Mad 483 : 31 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts06 Aug 1915
The Secretary of State for India in Council Vs Kannepalli Janakiramayya and Others
Madras High Court · AIR 1916 Mad 186 : 30 Ind. Cas. 609 : (1915) 2 LW 763
High Courts06 Aug 1915
Anantha Des Kachariar and Others Vs Viswanadha Mudaly and Others
Madras High Court · AIR 1916 Mad 442 : 30 Ind. Cas. 989
High Courts06 Aug 1915
Krista Chandra Chowdhury and Another Vs Ratan Ram Pal and Others and Prasanna Chandra Pal
Calcutta High Court · 35 Ind. Cas. 673
High Courts06 Aug 1915
Emperor Vs Bai Mahalaxmi
Bombay High Court · AIR 1915 Bom 195 : (1915) 17 BOMLR 910
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts06 Aug 1915
In Re: K. Parameswaran Nambudri
Madras High Court · (1916) ILR (Mad) 677
Penal Code, 1860 (IPC) — Section 192
High Courts05 Aug 1915
Muthuswami Nadan and Another Vs A.A.K. Sankaralingam Chetty
Madras High Court · AIR 1916 Mad 235 : 30 Ind. Cas. 675 : (1915) 2 LW 823
High Courts05 Aug 1915
Samu Pathan Vs Chidambara Odayan
Madras High Court · AIR 1916 Mad 480 : 31 Ind. Cas. 179 : (1915) 2 LW 919
Transfer of Property Act, 1882 — Section 55
High Courts05 Aug 1915
Motilal Radhakissen Vs Ganpatram and Others
Calcutta High Court · 34 Ind. Cas. 792
Provincial Insolvency Act, 1920 — Section 27, 42(1)
High Courts05 Aug 1915
Muthan alias Muthukrishna Mudali Vs Puniakoti Mudaliar and Others
Madras High Court · AIR 1916 Mad 1079 : 31 Ind. Cas. 18
High Courts05 Aug 1915
Muri Ga Chetty and Others Vs Rajaswamy and Others
Madras High Court · AIR 1916 Mad 130 : 30 Ind. Cas. 669
High Courts04 Aug 1915
Bal Makund Ruita and Others Vs Mati Lal Burman and Others
Calcutta High Court · 32 Ind. Cas. 195
High Courts04 Aug 1915Allowed
Rao Girraj Singh and Others Vs Desraj and Sagar Mal
Allahabad High Court · (1916) ILR (All) 37
High Courts04 Aug 1915Allowed
Emperor Vs Bhole Singh
Allahabad High Court · (1916) ILR (All) 32
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 193
High Courts04 Aug 1915
Desraj Vs Sagar Mal
Allahabad High Court · AIR 1915 All 389 : 31 Ind. Cas. 716
Provincial Insolvency Act, 1907 — Section 37
High Courts04 Aug 1915
Bhole Singh Vs Emperor
Allahabad High Court · AIR 1915 All 457 : 31 Ind. Cas. 823
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts04 Aug 1915
Narayanaswamy Aiyar Vs D. Venkataramana Aiyar and Another
Madras High Court · (1916) ILR (Mad) 239 : 31 Ind. Cas. 326 : (1915) 2 LW 1037
Madras Estates Land Act, 1908 — Section 134, 213(2)