High Courts09 Dec 1919
Kandregula Anantha Rao Pantulu Vs Kandikonda Surayya and Another
Madras High Court · 55 Ind. Cas. 697
JUDGMENT DATABASE
Search 12,26,796 Indian judgments.
12,26,796 judgments in All Courts · page 59,811 of 61,340
High Courts09 Dec 1919
Zamorin Raja Avergal of Calicut by J.A. Thorne Esquire, I.C.S., Collector of Zamorin's Estate Vs Unikat Karnavan Samu Nair and Others
Madras High Court · (1922) 15 LW 164 : (1920) 38 MLJ 275
High Courts09 Dec 1919
Veyindramuthu Pillai Vs Maya Nadan
Madras High Court · (1920) ILR (Mad) 696 : 58 Ind. Cas. 501 : (1920) 39 MLJ 456
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Dec 1919
Idarapalli Dhanushkotirayudu (dead) and Others Vs Vankayala Venkatarathnam and Others
Madras High Court · (1920) 11 LW 453 : (1920) 38 MLJ 320
Limitation Act, 1963 — Section 28
High Courts09 Dec 1919
Kandregula Anantha Rao Pantulu Vs Kandikenda Surayya and Another
Madras High Court · (1920) ILR (Mad) 703 : (1920) 11 LW 390 : (1920) 38 MLJ 256
Contract Act, 1872 — Section 65
High Courts08 Dec 1919
Laxminarayan Sheshgiri Vs Parvatibai Pabmeshvar Mudbiri
Bombay High Court · (1920) 22 BOMLR 399
Guardians and Wards Act, 1890 — Section 43
High Courts08 Dec 1919
Laxminarayan Sheshgiri Haldipur Vs Parvatibai Parmeshwar Mudbiri and Another
Bombay High Court · (1920) ILR (Bom) 690
Guardians and Wards Act, 1890 — Section 12, 43
High Courts08 Dec 1919
Majaraddin Kabiraj Vs Majibar Rahaman Biswas and Others
Calcutta High Court · 56 Ind. Cas. 248a
High Courts08 Dec 1919Dismissed
S.D. Krishna Ayyangar Vs S.V. Nallaperumal Pillai
Bombay High Court · (1920) 22 BOMLR 568
Companies Act, 1882 — Section 68
High Courts08 Dec 1919
Laxminarayan Sheshgiri Vs Parvatibai Parmeshvar Mudbiri
Bombay High Court · 57 Ind. Cas. 79
Guardians and Wards Act, 1890 — Section 12, 43
Privy Council08 Dec 1919
Krishna Ayyangar Vs Nallaperumal Pillai and others
Privy Council · (1920) AIR(PC) 56
High Courts08 Dec 1919
Gokarakonda Narasimha Rao Vs Gokarakonda Pappanna and Others
Madras High Court · (1920) ILR (Mad) 436 : (1920) 11 LW 394 : (1920) 38 MLJ 327
High Courts08 Dec 1919
Gokarakonda Narasimha Rao Vs Gokarakonda Papunna and Others
Madras High Court · (1920) ILR (Mad) 436
High Courts08 Dec 1919
Gokarakonda Narasimha Rao Vs Gokarakonda Papanna and Others
Madras High Court · 56 Ind. Cas. 519
Limitation Act, 1963 — Article 44
High Courts05 Dec 1919
Bai Rami Vs Jaga Dullabh
Bombay High Court · (1920) 22 BOMLR 801 : 57 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Dec 1919
Taramiya Pirsaheb Patarjet and Others Vs Shibelisaheb Fakirsaheb Dundage
Bombay High Court · 57 Ind. Cas. 568
High Courts05 Dec 1919
Sadashiv Bab Habbu Vs Emperor
Bombay High Court · 55 Ind. Cas. 864
Bombay Prevention of Gambling Act, 1887 — Section 4, 5
High Courts05 Dec 1919Dismissed
Tairamiya Pirsaheb Patarjet Vs Shibelisaheb Fakirsaheb Dundage
Bombay High Court · (1920) 22 BOMLR 802
Limitation Act, 1963 — Article 148
High Courts05 Dec 1919
Emperor Vs Sadashiv Bab Habbu
Bombay High Court · (1920) 22 BOMLR 197
Bombay Prevention of Gambling Act, 1887 — Section 8