High Courts07 Jan 1920
T.R. Pratt Vs Emperor
Calcutta High Court · 55 Ind. Cas. 473
Criminal Procedure Code, 1898 (CrPC) — Section 98
JUDGMENT DATABASE
Search 12,26,908 Indian judgments.
12,26,908 judgments in All Courts · page 59,810 of 61,346
High Courts07 Jan 1920
Ramchandra Kolaji Patil Vs Hanmanta Laxman Kadaskar
Bombay High Court · (1920) 22 BOMLR 939 : 58 Ind. Cas. 45
High Courts07 Jan 1920
Kallangowda Nangangowda Patil Vs Bibishaya Shah Mahomed Khan
Bombay High Court · (1920) 22 BOMLR 936 : 58 Ind. Cas. 42
High Courts07 Jan 1920
Mohamed Yusuf Vs Emperor
Patna High Court · 56 Ind. Cas. 497
Criminal Procedure Code, 1898 (CrPC) — Section 438Police Act, 1861 — Section 12, 29
High Courts07 Jan 1920Dismissed
Thakur Behari Lal and Others Vs Thakur Mohan Singh and Another
Allahabad High Court · 55 Ind. Cas. 71
High Courts07 Jan 1920Dismissed
Bihari Lal and Others Vs Mohan Singh and Another
Allahabad High Court · AIR 1920 All 159 : (1920) ILR (All) 268
High Courts06 Jan 1920
Madhabi Sundari Dasya and Others Vs Syama Charan Biswas and Others
Calcutta High Court · 56 Ind. Cas. 748
High Courts06 Jan 1920
Amrit Khanderao Kango Vs Govind Ramchandra Chitnis and Others
Bombay High Court · (1920) ILR (Bom) 840
High Courts06 Jan 1920
Kalu Devba Vs Rupchand Kisondas and Others
Bombay High Court · (1920) ILR (Bom) 848
High Courts06 Jan 1920Allowed
Amrit Khanderao Kango Vs Govind Ramchandba Chitnis
Bombay High Court · (1920) 22 BOMLR 919 : 58 Ind. Cas. 65
High Courts06 Jan 1920
Kalu Deoba Vs Eupchand Kishandas
Bombay High Court · (1920) 22 BOMLR 933 : 58 Ind. Cas. 39
High Courts06 Jan 1920Dismissed
Harbans and Others Vs Ram Kumar Naik and Others
Allahabad High Court · AIR 1920 All 80 : 54 Ind. Cas. 974
High Courts06 Jan 1920Dismissed
Lachhmi Prasad, Minor, Through Bhagwan Singh Vs Musammat Parbati
Allahabad High Court · 54 Ind. Cas. 910
High Courts06 Jan 1920Dismissed
Lachhmi Prasad Vs Musammat Parbati and Musammat Sarupi
Allahabad High Court · AIR 1920 All 166 : (1920) ILR (All) 266
High Courts06 Jan 1920Disposed Of
Murli Dhar Vs Babu Ram and Others
Allahabad High Court · AIR 1920 All 162 : (1920) ILR (All) 311 : 55 Ind. Cas. 74
High Courts05 Jan 1920Dismissed
Bhaiji Ishvardas Shah Vs The Talukdari Settlement Officer
Bombay High Court · (1920) 22 BOMLR 906 : 58 Ind. Cas. 88
Gujarat Taluqdars Act, 1888 — Section 31(1)
High Courts05 Jan 1920
Jugmohan Pradhani Vs Indra Chandra Choraria and Others
Calcutta High Court · 59 Ind. Cas. 95
High Courts05 Jan 1920
Girindra Chandra Sen Vs Mahesh Ram Deb and on his death his heirs and legal representatives Dasarath Chandra Deb (Dhar) and Others
Calcutta High Court · 56 Ind. Cas. 170
High Courts05 Jan 1920
Sadak Ali Vs Safar Ali Sufani
Calcutta High Court · 56 Ind. Cas. 984
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 29
High Courts05 Jan 1920
Mir Akbarali walad Mir Inayatalli and Others Vs Abdul Ajij walad Mirasaheb Jahagir Dak and Another
Bombay High Court · (1920) ILR (Bom) 934