High Courts30 Jan 1920
Jagannath Agarwalla Vs Emperor
Calcutta High Court · 57 Ind. Cas. 93
Criminal Procedure Code, 1898 (CrPC) — Section 96
JUDGMENT DATABASE
Search 12,26,988 Indian judgments.
12,26,988 judgments in All Courts · page 59,808 of 61,350
High Courts30 Jan 1920
Jitendra Kumar Pal Chowdhuri Vs Mukshoda Charan Das and Others
Calcutta High Court · 56 Ind. Cas. 1001
High Courts30 Jan 1920
Dattatraya Durgappa, Ganeshbhat Lingbhat and Anant Krishnappa Bilgi Vs Pundlik Narayan Pandit
Bombay High Court · (1920) 22 BOMLR 1001 : 58 Ind. Cas. 992
Civil Procedure Code, 1908 (CPC) — Section 73(1)(c)
High Courts30 Jan 1920Dismissed
Azmat Ali Vs Qurban Ahmad
Allahabad High Court · 58 Ind. Cas. 542
Penal Code, 1860 (IPC) — Section 504
High Courts30 Jan 1920Allowed
Ram Bharose and Others Vs Rampal Singh and Others
Allahabad High Court · AIR 1920 All 246 : (1920) ILR (All) 319
High Courts30 Jan 1920Allowed
Azmat Ali Vs Qorban Ahmad
Allahabad High Court · AIR 1920 All 208 : (1920) ILR (All) 305
High Courts30 Jan 1920
L. Kishen Lal Vs Rupram
Allahabad High Court · AIR 1920 All 165(2) : 55 Ind. Cas. 354
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts30 Jan 1920
P. Suryanarayana Rao Naidu Vs P. Balasubramania Mudali and Others
Madras High Court · (1920) ILR (Mad) 635 : 56 Ind. Cas. 524 : (1920) 11 LW 409 : (1920) 38 MLJ 433
High Courts29 Jan 1920
Rajangam Iyer Vs Rajamangamer by Guardian Sankarama Iyer
Madras High Court · 55 Ind. Cas. 965 : (1920) 11 LW 556
High Courts29 Jan 1920
Maharaja Monindra Chandra Nandy Bahadur Vs Chandy Charan Banerjee
Calcutta High Court · 57 Ind. Cas. 211
High Courts29 Jan 1920
Bhagwan Bhau Indap and Others Vs Krishnaji Janoji Indap
Bombay High Court · (1920) ILR (Bom) 967
Specific Relief Act, 1877 — Section 27(c)
High Courts29 Jan 1920
Ugramohan Chowdhri Vs Lachmi Prasad Chowdhri and others
Patna High Court · (1920) 01 PAT CK 0001
High Courts29 Jan 1920Dismissed
Nazar Husain Vs Emperor through Babu Ram
Allahabad High Court · AIR 1920 All 55 : 55 Ind. Cas. 341
Criminal Procedure Code, 1898 (CrPC) — Section 253, 435Criminal Procedure Code, 1898 (CrPC) — Section 253, 435Criminal Procedure Code, 1898 (CrPC) — Section 253, 435
High Courts29 Jan 1920
Rama Singh Alias Raman Singh Vs Emperor
Allahabad High Court · AIR 1920 All 110 : 58 Ind. Cas. 463
Penal Code, 1860 (IPC) — Section 302, 304
High Courts29 Jan 1920
Shohrat Singh Vs Ghulam Ezid and Others
Allahabad High Court · AIR 1920 All 82 : 55 Ind. Cas. 366
High Courts29 Jan 1920
Subramania Pattar Vs Krishna Embranderi and Others
Madras High Court · 60 Ind. Cas. 77 : (1920) 12 LW 361 : (1920) 39 MLJ 590
Transfer of Property Act, 1882 — Section 7, 8
High Courts29 Jan 1920
The Municipal Council of Conjeevaram Vs T.V. Kumara Venkatachariar
Madras High Court · 57 Ind. Cas. 718 : (1920) 11 LW 574 : (1920) 39 MLJ 58
High Courts29 Jan 1920
Rajangam Aiyar Vs Rajangamier by Guardian Sankarama Ayyar
Madras High Court · (1920) 38 MLJ 330
Stamp Act, 1899 — Section 2(15)
High Courts28 Jan 1920
Bayya Sahu (dead) Vs Sri Sri Sri Krishnachandra Gajapathy Naraya Deo Garu and Others
Madras High Court · 56 Ind. Cas. 598 : (1920) 11 LW 600