High Courts23 Feb 1920
Muthu K.R.V. Alagappa Chetty Vs S.A. Krishnasami Iyer and Another
Madras High Court · AIR 1921 Mad 119 : 61 Ind. Cas. 753 : (1921) 13 LW 150
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
JUDGMENT DATABASE
Search 12,27,075 Indian judgments.
12,27,075 judgments in All Courts · page 59,806 of 61,354
High Courts23 Feb 1920
V.M. Assan Mahomed Sahib Vs M.E. Rahiman Sahib
Madras High Court · (1920) ILR (Mad) 579 : 55 Ind. Cas. 977 : (1920) 11 LW 543 : (1920) 38 MLJ 539
Civil Procedure Code, 1908 (CPC) — Section 5
High Courts23 Feb 1920
Udipi Seshagiri Vs Seshamma Shettati and Others
Madras High Court · (1920) ILR (Mad) 503 : 61 Ind. Cas. 658 : (1920) 12 LW 45 : (1920) 39 MLJ 128
Transfer of Property Act, 1882 — Section 108(c)
High Courts21 Feb 1920Allowed
Lachman Chamar Vs Emperor
Allahabad High Court · AIR 1920 All 43 : 56 Ind. Cas. 209
Penal Code, 1860 (IPC) — Section 498
High Courts21 Feb 1920Allowed
Firm Sheo Bakhsh Rai Gunpat Rai Vs Firm Mansuma Sri Ram Mahadeo
Allahabad High Court · AIR 1921 All 63 : 63 Ind. Cas. 399
Limitation Act, 1963 — Article 158
High Courts21 Feb 1920Dismissed
Durga Vs Emperor
Allahabad High Court · AIR 1920 All 180 : 58 Ind. Cas. 246
Uttar Pradesh Excise Act, 1910 — Section 60A
High Courts20 Feb 1920
Bejoy Krishna Mukherjee Vs Satish Chandra Mittra and Others
Calcutta High Court · 57 Ind. Cas. 922
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 147
High Courts20 Feb 1920
E.S. Levy and Others Vs D.E. Ezra and Others
Calcutta High Court · AIR 1921 Cal 378 : 62 Ind. Cas. 199
High Courts20 Feb 1920Dismissed
Bugga Vs Emperor
Bombay High Court · (1920) 22 BOMLR 609
Government of India Act, 1915 — Section 65(2), 65(3), 72
High Courts20 Feb 1920Allowed
Bhaga Motiji Vs Dorabji Sorabji
Bombay High Court · (1920) 22 BOMLR 1111
Bombay Land Revenue Code, 1879 — Section 121
Privy Council20 Feb 1920
Ramathai Vadivelu Mudaliar Vs Peria Manicka Mudaliar and others
Privy Council · (1920) AIR(PC) 30
High Courts20 Feb 1920
Emperor Vs Bhikki and Others
Allahabad High Court · 55 Ind. Cas. 1006
Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts20 Feb 1920Dismissed
Dharamraj and Others Vs Emperor
Allahabad High Court · AIR 1920 All 164 : 55 Ind. Cas. 304
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 452Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts20 Feb 1920Allowed
Karamatullah and Another Vs Emperor
Allahabad High Court · 55 Ind. Cas. 852
High Courts20 Feb 1920Dismissed
Emperor Vs Dharam Raj and Others
Allahabad High Court · (1920) ILR (All) 345
High Courts20 Feb 1920Allowed
Lala Makkhan Lal Vs Nathi and others
Allahabad High Court · (1920) 02 AHC CK 0003
High Courts20 Feb 1920
Kumarasawmy Pillai and Another, Rajarathnam Pillai and Another and Seshammal Vs S. Pasupathia Pillai and Others
Madras High Court · 61 Ind. Cas. 605 : (1920) 12 LW 254
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts20 Feb 1920
Yeluchuri Venkatachennaya and Others Vs Emperor
Madras High Court · 56 Ind. Cas. 50
High Courts20 Feb 1920
Elachuri Venkatachinnayya and Others Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 511
Criminal Procedure Code, 1898 (CrPC) — Section 107