High Courts24 Feb 1920
Uzir Gazi and Another Vs Meher Naskar
Calcutta High Court · 57 Ind. Cas. 898
Civil Procedure Code, 1908 (CPC) — Section 47
JUDGMENT DATABASE
Search 12,27,075 Indian judgments.
12,27,075 judgments in All Courts · page 59,805 of 61,354
High Courts24 Feb 1920
Karim Elahi Sheti Vs Sher Ahmed Haji Mir Ahmed
Bombay High Court · AIR 1921 Bom 195
High Courts24 Feb 1920
Karim Elahi Sheth Vs Sher Ahmed Haji Mir Ahmed
Bombay High Court · (1921) ILR (Bom) 24
Civil Procedure Code, 1908 (CPC) — Section 11(IV)
High Courts24 Feb 1920
Ramchandra Ramvallabh Vs Vasanji Sons and Co.
Bombay High Court · AIR 1921 Bom 203 : (1920) 22 BOMLR 874 : 57 Ind. Cas. 978
High Courts24 Feb 1920
Emperor Vs Parmeshwari Subbi
Bombay High Court · (1920) 22 BOMLR 894 : 58 Ind. Cas. 145
Penal Code, 1860 (IPC) — Section 372
High Courts24 Feb 1920Allowed
Shahzadi Begum Vs Mahbub Ali Shah and Others
Allahabad High Court · AIR 1920 All 40 : 55 Ind. Cas. 809
Court Fees Act, 1870 — Section 7(ii)Court Fees Act, 1870 — Section 7(ii)Court Fees Act, 1870 — Section 7(ii)
High Courts24 Feb 1920Allowed
Shambhu Nath and Others Vs Prem Devi and Others
Allahabad High Court · (1920) ILR (All) 382
High Courts24 Feb 1920Allowed
Shahzadi Begam Vs Mahbub Ali Shah and Others
Allahabad High Court · (1920) ILR (All) 353
High Courts24 Feb 1920
Prem Devi and Others Vs Shambhu Nath and Others
Allahabad High Court · AIR 1920 All 322 : 76 Ind. Cas. 601
High Courts24 Feb 1920
Ranjagamier Vs Ranjagam Iyyar through his next friend N. Sanaram Ayyar
Madras High Court · 57 Ind. Cas. 18
High Courts24 Feb 1920
Rajangam Ayyar Vs Rajangam Ayyar through his next friend N. Sankaram Ayyar
Madras High Court · (1920) 12 LW 435 : (1920) 39 MLJ 382
Registration Act, 1908 — Section 17(1)(b)
High Courts24 Feb 1920
Karooth Parakote Ammukutty alias Lakshmiamma Vs K.P.K.P.T. Manavikraman alias Kunhunni Thamburan and Others
Madras High Court · (1920) ILR (Mad) 793 : (1920) 12 LW 331
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Feb 1920
Karooth Parakote Ammukutty alias Lakshmi Amma Vs K.P.K.P.T. Manavikraman alias Kutti Kunhunni Thamburan and Others K. Ammukutty alias Lakshmi Amma and Others Vs Manemangalath Variath Rama Wariar and Others
Madras High Court · 59 Ind. Cas. 568
High Courts23 Feb 1920
Hon''ble Sir Bejoy Chand Mahatap Bahadur Maharaj Adhiraj of Burdwan Vs Mritunjoy Ghose and Others
Calcutta High Court · 60 Ind. Cas. 182
Bengal Patni Taluks Regulation, 1819 — Section 14, 8
High Courts23 Feb 1920
Rajlakhi Debya Vs Sarola Sundari Debya Chowdhurani and Others
Calcutta High Court · 56 Ind. Cas. 803
Succession Act, 1925 — Section 160
High Courts23 Feb 1920
Sir Mahomed Yusuf Ismail, Bart. Vs The Secretary of State for India in Council
Bombay High Court · AIR 1921 Bom 200 : (1920) 22 BOMLR 872 : 57 Ind. Cas. 971
High Courts23 Feb 1920Allowed
Musammat Sharif-Un-Nissa Vs Qazi Masoom Ali and Another
Allahabad High Court · AIR 1920 All 139 : 56 Ind. Cas. 380
Succession Certificate Act, 1889 — Section 18
High Courts23 Feb 1920Allowed
Sharif-un-Nissa Bibi Vs Masum Ali and Another
Allahabad High Court · (1920) ILR (All) 347
High Courts23 Feb 1920
Mata Prasad Shukul and Another Vs Musammat Devi Shuklian and Others
Allahabad High Court · AIR 1920 All 28 : 58 Ind. Cas. 576
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1