JUDGMENT DATABASE

Search 12,27,167 Indian judgments.

12,27,167 judgments in All Courts · page 59,804 of 61,359

High Courts12 Mar 1920

Emperor Vs Buddhu and Another

Allahabad High Court · (1920) ILR (All) 401

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High Courts12 Mar 1920

Emperor Vs Mangat and Others

Allahabad High Court · AIR 1920 All 135 : 57 Ind. Cas. 82

Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 147

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High Courts12 Mar 1920

Gurusami Pandiyan Vs Sendattikalai Pandia Chinna Thambiar and four Ors. and Sendattikalai Pandiyan and Others

Madras High Court · AIR 1921 Mad 340 : (1921) ILR (Mad) 1

Oudh Estates Act, 1869 — Section 8

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High Courts12 Mar 1920

Gurusami Pandiyan Vs Sendatti Kalai Pandia Chinnathambiar and Others

Madras High Court · (1921) ILR (Mad) 1 : 61 Ind. Cas. 242 : (1920) 39 MLJ 529

Oudh Estates Act, 1869 — Section 10

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High Courts12 Mar 1920

M. Rajagopala Nayagar Vs Spencer and Co., Ltd. and Another

Madras High Court · 59 Ind. Cas. 218 : (1920) 12 LW 87

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High Courts11 Mar 1920

Mathosri Rama Boi Ammani and Another Vs V. Ry. Sivaji Rajah Sahib and Others

Madras High Court · 59 Ind. Cas. 265 : (1920) 12 LW 171

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High Courts11 Mar 1920

Emperor Vs Nasiram Mistri and Others

Calcutta High Court · (1920) 03 CAL CK 0001

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High Courts11 Mar 1920

Gordhandas Vithaldas Vs Mohanlal Maneklal Doshi

Bombay High Court · AIR 1921 Bom 161 : (1920) 22 BOMLR 1158

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High Courts11 Mar 1920

Chaudhury Kesari Sahai Singh Vs Babu Hitnarayan Singh and Others

Patna High Court · 56 Ind. Cas. 149

Criminal Procedure Code, 1898 (CrPC) — Section 144

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High Courts11 Mar 1920Dismissed

Sri Thakurji Maharaj Vs Sukhdeo Singh and Others

Allahabad High Court · AIR 1920 All 63 : 58 Ind. Cas. 583

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High Courts11 Mar 1920Allowed

Kalloo Khan Vs Abdullah Khan and Another

Allahabad High Court · AIR 1920 All 245(1) : 58 Ind. Cas. 448

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High Courts11 Mar 1920Dismissed

Kallu Khan Vs Abdullah Khan and Another

Allahabad High Court · (1920) ILR (All) 394

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High Courts11 Mar 1920Dismissed

Sri Thakurji Vs Sukhdelo Singh and Others

Allahabad High Court · (1920) ILR (All) 395

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High Courts11 Mar 1920

Har Sahai Mal Vs B. Birj Lal

Allahabad High Court · AIR 1920 All 142(1) : 58 Ind. Cas. 182

Civil Procedure Code, 1908 (CPC) — Section 115Legal Practitioners Act, 1879 — Section 28

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High Courts11 Mar 1920

Kandula Venkiah alias Padmanabhudu Vs Donga Pallaya and Others

Madras High Court · (1920) ILR (Mad) 589 : (1921) 13 LW 123

Transfer of Property Act, 1882 — Section 98

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High Courts11 Mar 1920

The Superintending Engineer Vs Chituri Ramakrishna and Another

Madras High Court · (1920) 12 LW 193 : (1920) 39 MLJ 151

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts11 Mar 1920

The Superintending Engineer 2nd Circle Vs Chitturi Ramakrishnayya and Another

Madras High Court · 58 Ind. Cas. 885

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High Courts10 Mar 1920Allowed

Sitaram Kavaji Bhosle Vs Khandu Mairala Shinde

Bombay High Court · AIR 1921 Bom 413 : (1920) 22 BOMLR 1155

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High Courts10 Mar 1920

Raghunath Chatterji and Another Vs Juthu Chattar and Others

Patna High Court · 56 Ind. Cas. 466

Chotanagpur Tenancy Act, 1908 — Section 47

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High Courts10 Mar 1920

Sheotahal Singh and Others Vs B. Arjun Das and Others Sita Ram Singh and Another Vs Arjun Das and Others

Patna High Court · 56 Ind. Cas. 879

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