High Courts16 Mar 1920
Arumugam Pillai Vs Krishnaswami Naidu and Others
Madras High Court · (1920) ILR (Mad) 725 : (1920) 12 LW 41 : (1920) 39 MLJ 222
Civil Procedure Code, 1908 (CPC) — Section 47
JUDGMENT DATABASE
Search 12,27,167 Indian judgments.
12,27,167 judgments in All Courts · page 59,803 of 61,359
High Courts15 Mar 1920
Pujari Bhimajji, minor by next friend Pujari Nagappa Vs Rajabhai Hussain Sahib and Another
Madras High Court · (1920) ILR (Mad) 808 : (1920) 12 LW 114 : (1920) 39 MLJ 239
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts15 Mar 1920Dismissed
The Secretary of State for India in Council Vs Jatindra Nath Choudhury and Others
Calcutta High Court · (1920) 03 CAL CK 0025
High Courts15 Mar 1920
Roy Jatindra Nath Chowdhury and Another Vs The Secretary of State for India in Council
Calcutta High Court · 58 Ind. Cas. 778
Bengal Alluvion and Diluvion Act, 1847 — Section 3, 6
High Courts15 Mar 1920
Sarojini Dasi Vs Rajlakshmi Dasi
Calcutta High Court · 60 Ind. Cas. 974
Probate and Administration Act, 1881 — Section 16
High Courts15 Mar 1920
Gowkaran Lal Vs Sarju Saw
Patna High Court · 56 Ind. Cas. 775
Criminal Procedure Code, 1898 (CrPC) — Section 179, 181, 202, 203Penal Code, 1860 (IPC) — Section 403, 406
High Courts15 Mar 1920
Emperor Vs Bhagelu Dom
Allahabad High Court · AIR 1920 All 53 : 56 Ind. Cas. 226
Criminal Tribes Act, 1911 — Section 22(1)(c)
High Courts15 Mar 1920
Pujari Bhimaji by next friend Pujari Nagappa Vs Rajabhat Hussain Sahib and Another
Madras High Court · 59 Ind. Cas. 842
High Courts15 Mar 1920
Venkata Reddi and Others Vs Muthu Pambulu Naick and Others
Madras High Court · (1920) 43 MLJ 463
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts15 Mar 1920
Pujari Bhimaji Minor by next Friend Pujari Nagappa Vs Rajabhai Hussain Saheb and Another
Madras High Court · (1920) ILR (Mad) 808
High Courts15 Mar 1920
Venkita Reddi and Others Vs Muthulu Pambulu Naick and Others
Madras High Court · 58 Ind. Cas. 801
High Courts14 Mar 1920
Sambhu Nath Khetri and Others Vs Satish Chandra Mitra
Calcutta High Court · AIR 1921 Cal 363 : 66 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Section 144, 2
High Courts13 Mar 1920Disposed Of
Mahant Ram Saran Das Vs Hari Kishen Koeri
Allahabad High Court · AIR 1920 All 188 : 58 Ind. Cas. 511
High Courts13 Mar 1920Disposed Of
Sultanat Jahan Begam Vs Sundar Lal and Others
Allahabad High Court · AIR 1920 All 197(2) : (1920) ILR (All) 409
High Courts13 Mar 1920
Ghulam Mohiuddin Khan and Another Vs Hardeo Sahai and Sheobaran Singh
Allahabad High Court · AIR 1920 All 219 : 58 Ind. Cas. 93
High Courts13 Mar 1920
Ghulam Mohi-ud-Din Khan and Another Vs Hardeo Sahai and Sheobaran Singh
Allahabad High Court · (1920) ILR (All) 402
High Courts13 Mar 1920
Sultanat Jhan Begam Vs Sundar Lal and Others
Allahabad High Court · 58 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts12 Mar 1920
Abdul Karim Vs Karmali Rahimtulla
Bombay High Court · (1920) 22 BOMLR 708 : 58 Ind. Cas. 270
Specific Relief Act, 1877 — Section 27Succession Act, 1925 — Section 187
High Courts12 Mar 1920
Gaya Singh and Others Vs Name Singh add Ors.
Patna High Court · 56 Ind. Cas. 983
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Mar 1920Dismissed
Buddhu and Another Vs Emperor
Allahabad High Court · 55 Ind. Cas. 736
Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498