High Courts06 Apr 1920
Jogesh Chandra Roy Vs Makbul Ali
Calcutta High Court · AIR 1921 Cal 474 : 60 Ind. Cas. 984
Evidence Act, 1872 — Section 35
JUDGMENT DATABASE
Search 12,27,257 Indian judgments.
12,27,257 judgments in All Courts · page 59,802 of 61,363
High Courts06 Apr 1920Dismissed
Bhaichand Kirparam Vs Ranchhoddas Manchharam
Bombay High Court · (1920) 22 BOMLR 670 : 58 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 99
High Courts02 Apr 1920
Kuppuswami Aiyangar and Another Vs Kamalammal and Others
Madras High Court · (1920) ILR (Mad) 842 : (1920) 12 LW 243 : (1920) 39 MLJ 375
High Courts01 Apr 1920
Emperor Vs Azim-ud-din
Allahabad High Court · AIR 1920 All 108 : 57 Ind. Cas. 462
Penal Code, 1860 (IPC) — Section 302
High Courts01 Apr 1920
Firm Debi Din Bhagwan Din Vs Firm Sarkar and Co.
Allahabad High Court · AIR 1920 All 172 : 56 Ind. Cas. 513
High Courts01 Apr 1920
Kandasami Chetty Vs Ramalinga Chetty
Madras High Court · 59 Ind. Cas. 906 : (1920) 12 LW 285
High Courts31 Mar 1920
Dewan Ram Chaudhary and Others Vs Atul Munder and Others
Patna High Court · AIR 1921 Patna 4 : 62 Ind. Cas. 55
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts31 Mar 1920
Sundara Goundan, Minor, By Guardian and Maternal Uncle Muthusami Goundan Vs K. Arumuga Goundan and Others
Madras High Court · 59 Ind. Cas. 390 : (1920) 12 LW 159
High Courts31 Mar 1920
Sree Rajah Vellanki Ramakrishna Rao Bahadur, Zamindar Garu Vs Kotagiri Subbamma Rao Garu and Others
Madras High Court · (1920) 12 LW 155 : (1920) 39 MLJ 183
High Courts31 Mar 1920
Pandipati Subbarami Reddi by mother and Guardian Vs Pandipati Ramamma
Madras High Court · (1920) ILR (Mad) 824 : 59 Ind. Cas. 681 : (1920) 12 LW 249
High Courts31 Mar 1920
Marina Veeraswamy Vs Boyinapalli Venkatrayudu
Madras High Court · 57 Ind. Cas. 778 : (1920) 12 LW 51 : (1920) 39 MLJ 225
Madras Estates Land Act, 1908 — Section 3(5)
High Courts31 Mar 1920
Vellanki Ramakrishna Row Vs Kotagiri Subbamma Row and Others
Madras High Court · (1920) ILR (Mad) 830
High Courts30 Mar 1920
Mangaldas Girdhardas Vs The Assistant Collector
Bombay High Court · AIR 1921 Bom 325 : 64 Ind. Cas. 582
Court Fees Act, 1870 — Section 8
High Courts30 Mar 1920
Babu Deonandan Prasad Singh Vs Janki Singh and Others
Patna High Court · 56 Ind. Cas. 322
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Mar 1920Dismissed
Jawad Ali Shah Vs Kamlapat Rai and Others
Allahabad High Court · AIR 1920 All 223(1) : 56 Ind. Cas. 641
High Courts30 Mar 1920Dismissed
Chhanga Mal Vs Sheo Prasad
Allahabad High Court · AIR 1920 All 167 : 55 Ind. Cas. 965
Contract Act, 1872 — Section 65
High Courts30 Mar 1920Allowed
Murtaza Khan Vs Lalta Singh
Allahabad High Court · AIR 1920 All 191 : 58 Ind. Cas. 729