High Courts14 Apr 1920
Jayarama Aiyar Vs Vridhagiri Aiyar
Madras High Court · AIR 1921 Mad 583 : (1920) 12 LW 182 : (1920) 39 MLJ 188
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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Search 12,27,264 Indian judgments.
12,27,264 judgments in All Courts · page 59,800 of 61,364
High Courts14 Apr 1920
Jayarama Ayyar Vs Vridhagiri Ayyar and Others
Madras High Court · (1921) ILR (Mad) 35
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts13 Apr 1920Dismissed
Lalta Prasad Vs Nasir Khan and Another
Allahabad High Court · AIR 1920 All 148 : 56 Ind. Cas. 179
Transfer of Property Act, 1882 — Section 129
High Courts13 Apr 1920Allowed
S. Fayaz Ali Vs S. Musharraf Ali and Others
Allahabad High Court · AIR 1920 All 74 : 57 Ind. Cas. 72
High Courts13 Apr 1920
Muhammad Junaid Vs Aulia Bibi and Others
Allahabad High Court · AIR 1920 All 323 : (1920) ILR (All) 497
High Courts13 Apr 1920
Tula Ram and Others Vs Tulshi Ram and Others
Allahabad High Court · AIR 1920 All 11 : 60 Ind. Cas. 3
High Courts13 Apr 1920
Muhammad Yaqub Vs Nazir Ahmad and Others
Allahabad High Court · (1920) ILR (All) 504
High Courts13 Apr 1920
Muhammad Junaid Vs Musammat Aulia Bibi and Others
Allahabad High Court · 61 Ind. Cas. 947
High Courts12 Apr 1920
Raja Jaga Veera Rama Venkateswara Ettappa Nayakar Avergal, Zamindar of Ettiyapuram Vs Chidambaram Chetty and Others
Madras High Court · 58 Ind. Cas. 871
High Courts12 Apr 1920
Aminuddin Mullick Vs Atormoni Dasi and Others
Calcutta High Court · 57 Ind. Cas. 879
Civil Procedure Code, 1908 (CPC) — Section 37, 38
High Courts12 Apr 1920
Abdul Foatim Mohamed Vs Ijjatannessa Khatun and Others
Calcutta High Court · 57 Ind. Cas. 782
Trusts Act, 1882 — Section 73, 74
High Courts12 Apr 1920Dismissed
Ramdhari Ahir and another Vs King-Emperor
Patna High Court · (1920) 04 PAT CK 0021
High Courts12 Apr 1920
Kunwar Aidal Singh Vs L. Pearey Lal and Others
Allahabad High Court · AIR 1920 All 170(2) : 56 Ind. Cas. 248
High Courts12 Apr 1920
Raja Jaga Veera Rama Venkateswar Ettapa Nayakar Avergal, Zamindar of Ettyapuram Vs Chidambaram Chetty and Others
Madras High Court · (1920) ILR (Mad) 675 : (1920) 12 LW 217 : (1920) 39 MLJ 203
Civil Procedure Code, 1908 (CPC) — Section 37Transfer of Property Act, 1882 — Section 88
High Courts10 Apr 1920Dismissed
Municipal Board Vs Pandit Debi Prasad
Allahabad High Court · AIR 1920 All 182(1) : 58 Ind. Cas. 146
High Courts10 Apr 1920Dismissed
Municipal Board of Etawah Vs Debi Prasad
Allahabad High Court · (1920) ILR (All) 485
High Courts10 Apr 1920
Piari Lal Vs Bhagwan Din and Another
Allahabad High Court · (1920) ILR (All) 483
High Courts10 Apr 1920
Sheikh Muhammad Habibullah Vs Babu Umar Daraz Ali
Allahabad High Court · AIR 1920 All 22 : 57 Ind. Cas. 40
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts10 Apr 1920
Bhagwan Din and Another Vs Peare Lal
Allahabad High Court · AIR 1920 All 190(1) : 58 Ind. Cas. 620
High Courts09 Apr 1920
Jogesh Chandra Mandal Vs Chinta Mani Prodhan and Others
Calcutta High Court · 57 Ind. Cas. 951