High Courts09 Apr 1920
In Re: Pindripolu Venkata Subba Rao
Madras High Court · 58 Ind. Cas. 824 : (1920) 12 LW 295
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Search 12,27,257 Indian judgments.
12,27,257 judgments in All Courts · page 59,801 of 61,363
High Courts08 Apr 1920
Samipandia Tevar and twenty-Two Ors. Vs Muhomed Abdul Kadir Marakayar
Madras High Court · (1920) ILR (Mad) 835
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts08 Apr 1920
Jamshedji Naoroji Gamadia Vs Sorabji Naoroji Gamadia
Bombay High Court · AIR 1921 Bom 414 : (1923) 25 BOMLR 1137
Specific Relief Act, 1877 — Section 43
High Courts08 Apr 1920
Jamshedji Naoroji Gamadia and Another Vs Sorabji Naoroji Gamadia and Another
Bombay High Court · 85 Ind. Cas. 504
Specific Relief Act, 1877 — Section 43
High Courts08 Apr 1920
Rani Mina Kumari Saheba, and on her Death her heir and Legal Representative Maharaj Bahadur Singh Vs Ahorddi Sheikh and Others
Calcutta High Court · 57 Ind. Cas. 848
High Courts08 Apr 1920
Mahanth Krishna Dayal Gir Vs Babu Lakshmi Narain and Others
Patna High Court · 56 Ind. Cas. 270
High Courts08 Apr 1920
The Secretary of State for India in Council Vs Lown Karan Marwari
Patna High Court · 56 Ind. Cas. 507
Criminal Procedure Code, 1898 (CrPC) — Section 88, 89Penal Code, 1860 (IPC) — Section 131, 132, 411
High Courts08 Apr 1920
Athar Hussain and another Vs King-Emperor
Patna High Court · (1920) 04 PAT CK 0006
High Courts08 Apr 1920Dismissed
Mathura Prasad Vs Hardeo Baksh Singh and Others
Allahabad High Court · 56 Ind. Cas. 174
High Courts08 Apr 1920Dismissed
Mathura Prasad Vs Hardeo Bakhsh Singh and Others
Allahabad High Court · AIR 1920 All 133 : (1920) ILR (All) 477
High Courts08 Apr 1920
Samher Singh Vs Sher Singh and Another
Allahabad High Court · 56 Ind. Cas. 183
High Courts08 Apr 1920
Bhaggi Lal Vs Emperor
Allahabad High Court · AIR 1920 All 200 : 56 Ind. Cas. 230
Public Gambling Act, 1867 — Section 6
High Courts08 Apr 1920
Rahim Baksh and Another Vs Emperor through Urquhart
Allahabad High Court · AIR 1920 All 10 : 56 Ind. Cas. 435
Penal Code, 1860 (IPC) — Section 504
High Courts08 Apr 1920
Muhammad Abdul Kadir Marakayar by guardian Muhammad Kasim Marakayar and Others Vs Samipandia Tevar and Others
Madras High Court · (1920) ILR (Mad) 835 : (1920) 12 LW 304 : (1920) 39 MLJ 431
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts07 Apr 1920
Constance Catherine Moreno Vs Henry William Bunn Moreno
Calcutta High Court · 57 Ind. Cas. 216
Divorce Act, 1869 — Section 10, 12, 13, 14
High Courts07 Apr 1920Dismissed
Surendra Krishna Mondal Vs Sm. Ranee Dassi
Calcutta High Court · (1920) 04 CAL CK 0035
High Courts07 Apr 1920
Dina Nath Law Vs Metharam Navalrai and Co.
Calcutta High Court · 64 Ind. Cas. 785
Evidence Act, 1872 — Section 92
High Courts07 Apr 1920Dismissed
Krishnabai Govind Joshi Vs Keshav Gajanan Potbhare
Bombay High Court · (1920) 22 BOMLR 1162
High Courts07 Apr 1920
Lalta Prasad Vs Sri Mahadeoji Birajman Temple and Others
Allahabad High Court · AIR 1920 All 116 : 58 Ind. Cas. 667
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12