High Courts15 Apr 1920Allowed
Shah Mehdi Hasan Vs Ismail Hasan and Others
Allahabad High Court · (1920) ILR (All) 517
JUDGMENT DATABASE
Search 12,27,264 Indian judgments.
12,27,264 judgments in All Courts · page 59,799 of 61,364
High Courts15 Apr 1920
Bhagwati Prasad alias Bhagwat Sahai and Others Vs M. Mukand Sarup
Allahabad High Court · AIR 1920 All 206(2) : 56 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts15 Apr 1920
Muhammad Anwar Ali Khan and Others Vs Dara Shah Khan and Others
Allahabad High Court · 56 Ind. Cas. 208
Guardians and Wards Act, 1890 — Section 47
High Courts15 Apr 1920
Venkatachalam Chetty Vs Rama Mudali and Others
Madras High Court · 59 Ind. Cas. 91 : (1920) 12 LW 322
High Courts14 Apr 1920
Hrishikesh Das and Another Vs Lal Mohan Das and Others
Calcutta High Court · 57 Ind. Cas. 890
High Courts14 Apr 1920
Kala Nath Barman and Others Vs Emperor
Calcutta High Court · 57 Ind. Cas. 929
Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 236Penal Code, 1860 (IPC) — Section 143, 363
High Courts14 Apr 1920
Tralokhya Nath Mazumdar Vs Sarat Kumar Singh
Patna High Court · 56 Ind. Cas. 283
High Courts14 Apr 1920Dismissed
Nawab Haji Mohammad Ismail Khan and Others Vs Musammat Hamidah Khatoon minor through Haji Mohammad Saleh Khan and Others
Allahabad High Court · 64 Ind. Cas. 910
High Courts14 Apr 1920Dismissed
Mewa Lal Vs Emperor
Allahabad High Court · AIR 1920 All 125(1) : 56 Ind. Cas. 64
Penal Code, 1860 (IPC) — Section 211
High Courts14 Apr 1920Dismissed
Muhammad Ismail Khan and Others Vs Hamida Khatun and Bibi Haji Begam and Another
Allahabad High Court · AIR 1920 All 311 : (1920) ILR (All) 509
High Courts14 Apr 1920Allowed
Emperor Vs Ram Baran Singh and Others
Allahabad High Court · (1920) ILR (All) 474
High Courts14 Apr 1920
Radhe Lal Vs Musammat Bindo
Allahabad High Court · AIR 1920 All 195(1) : 56 Ind. Cas. 181
Succession Certificate Act, 1889 — Section 19
High Courts14 Apr 1920
Ram Baran Singh and Others Vs Emperor
Allahabad High Court · AIR 1920 All 169 : 56 Ind. Cas. 239
Criminal Procedure Code, 1898 (CrPC) — Section 345, 439
High Courts14 Apr 1920
Asia Bivi and Others Vs Sehu Mohamed Rowther and Others
Madras High Court · 60 Ind. Cas. 201 : (1920) 12 LW 431 : (1920) 39 MLJ 412
High Courts14 Apr 1920
The Official Assignee of Madras Vs S.R.M.M.R.M. Ramaswami Chetty
Madras High Court · 59 Ind. Cas. 475
High Courts14 Apr 1920
The Official Assignee of Madras Vs S.R.M.M.R.M. Ramaswamy Chetty
Madras High Court · (1920) ILR (Mad) 747
Presidency Towns Insolvency Act, 1909 — Section 115
High Courts14 Apr 1920
The Official Assignee of Madras Vs S.R.M.M.R.M. Ramaswamy Chetti
Madras High Court · (1920) ILR (Mad) 747 : (1920) 12 LW 89 : (1920) 39 MLJ 135
Presidency Towns Insolvency Act, 1909 — Section 115