High Courts06 May 1920
Bhagwan Das and Another Vs Jugul Kishore
Allahabad High Court · (1920) ILR (All) 570
JUDGMENT DATABASE
Search 12,27,361 Indian judgments.
12,27,361 judgments in All Courts · page 59,797 of 61,369
High Courts06 May 1920
Bhagwan Das and Another Vs Jugal Kishore
Allahabad High Court · AIR 1920 All 171 : 57 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
High Courts05 May 1920
Nagendranath Sen Vs Sadhu Ram Mandal and Others
Calcutta High Court · 57 Ind. Cas. 992
High Courts05 May 1920
Jagannath Khan and Others Vs Bajrang Das Agarwala
Calcutta High Court · AIR 1921 Cal 208 : 62 Ind. Cas. 97
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts05 May 1920
Emperor Vs Haji Aboo
Bombay High Court · AIR 1921 Bom 155 : (1920) 22 BOMLR 889 : 58 Ind. Cas. 157
Bombay District Municipal Act, 1901 — Section 142(1)
High Courts05 May 1920Allowed
Surya Datt Vs Jamna Datt
Allahabad High Court · AIR 1920 All 190(2) : 57 Ind. Cas. 148
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts05 May 1920Dismissed
Kirtarath Gir Vs Raghunandan Ram and Others
Allahabad High Court · AIR 1920 All 216 : 57 Ind. Cas. 198
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts05 May 1920Dismissed
Suraj Narain Singh Vs Jagbali Shukul and Others
Allahabad High Court · AIR 1920 All 165(1) : (1920) ILR (All) 566 : 57 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts05 May 1920
Balwant Singh Vs Budh Singh and Others
Allahabad High Court · 56 Ind. Cas. 1006
High Courts04 May 1920
Kulendra Kishore Roy Vs Rai Kishori Shaha
Calcutta High Court · AIR 1921 Cal 176 : 62 Ind. Cas. 112
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 10, Order 9 Rule 12, Order 9 Rule 8
High Courts04 May 1920
Syed Amjad Hussain and Others Vs Shyam Lal and Others
Patna High Court · 56 Ind. Cas. 1004
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts04 May 1920
Baldeo Singh Vs Sheoraj Kueri
Patna High Court · 56 Ind. Cas. 807
Evidence Act, 1872 — Section 35
High Courts04 May 1920
Raja Kamaleshwari Prosad Singh Vs Lala Jagar Nath Sahai and Others
Patna High Court · 56 Ind. Cas. 949
Contract Act, 1872 — Section 69
Privy Council04 May 1920
In the matter of the cargo ex-Steamship "Oscar II" His Majesty''s Procurator-General Vs Olivarius and Christensen and the Thames and Mersey Marine Insurance Company, Limited
Privy Council · (1920) AIR(PC) 236
High Courts03 May 1920
Shoroshi Charan Ghose and Others Vs Bhagloo Sah and Another
Calcutta High Court · 57 Ind. Cas. 877
High Courts03 May 1920
Prasanna Kumar Chanda Vs Kuladhar Rakshit by Babu Tara Prasanna Bose
Calcutta High Court · 57 Ind. Cas. 252
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts03 May 1920
Mohabor Rahman Vs Hazi Abdur Rahim
Calcutta High Court · AIR 1921 Cal 210 : 62 Ind. Cas. 115
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Section 92
Privy Council03 May 1920
Toolsidas Tejpal Vs M.P. Venkatachalapathy Aiyar and another
Privy Council · (1921) AIR(PC) 46