High Courts18 May 1920
Bikram Ahir and Others Vs Lala Rajpati Lal and Others
Patna High Court · AIR 1921 Patna 39 : 62 Ind. Cas. 720
Civil Procedure Code, 1908 (CPC) — Section 63, 66
JUDGMENT DATABASE
Search 12,27,379 Indian judgments.
12,27,379 judgments in All Courts · page 59,795 of 61,369
High Courts18 May 1920Dismissed
Sundar and Others Vs Habib Chick and Others
Allahabad High Court · 60 Ind. Cas. 81
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115, 148
High Courts17 May 1920
Srimati Bhagabati Debya Chowdhurani and Others Vs Babu Nilkantha Chatterjee, Common Manager, Bhitarbanda Estate.
Calcutta High Court · 59 Ind. Cas. 191
High Courts17 May 1920
Golak Bihari Bhowmik by his Father and Next friend Benode Behari Bhowmik Vs Hon''ble Maharaja Manindra Chandra Nandi Bahadur
Calcutta High Court · 60 Ind. Cas. 86
High Courts17 May 1920Dismissed
Kalidas Roy Vs Girindra Mohan Bakshi
Calcutta High Court · (1920) 05 CAL CK 0039
High Courts17 May 1920
Mathura Debya and Others Vs Bejoy Singh Hazari
Calcutta High Court · 62 Ind. Cas. 627
High Courts17 May 1920
Rai Bishun Dutt Vs Ramji Prosad and Another
Patna High Court · 56 Ind. Cas. 834
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts15 May 1920
Lalta Prasad and Others Vs Raja Sheoraj Singh and Others
Allahabad High Court · AIR 1920 All 54 : 57 Ind. Cas. 26
High Courts15 May 1920Dismissed
Makundram Vs Naubat Singh and Others
Allahabad High Court · AIR 1920 All 215(1) : 57 Ind. Cas. 200
High Courts15 May 1920Allowed
Bhup Singh and Others Vs Chedda Singh and Others
Allahabad High Court · AIR 1920 All 84 : (1920) ILR (All) 596 : 58 Ind. Cas. 171
High Courts15 May 1920
Ram Lal and Others Vs Bhola Nath and Others
Allahabad High Court · AIR 1920 All 6 : 59 Ind. Cas. 359
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 May 1920
Phaindhar Sarma Vs Jibakrista Sarma and Others
Calcutta High Court · 64 Ind. Cas. 260
High Courts14 May 1920
Srimati Sari alias Saradamayi Debi Vs Srimati Sailabala Dasi
Calcutta High Court · 59 Ind. Cas. 788
Transfer of Property Act, 1882 — Section 107
High Courts14 May 1920
Janada Gobinda Choudhury and Others Vs Bonomali Saha and Others
Calcutta High Court · 57 Ind. Cas. 989
Bengal Tenancy Act, 1885 — Section 105
High Courts14 May 1920
Ashutosh Mullick and Others Vs The Secretary of State for India in Council
Calcutta High Court · 57 Ind. Cas. 302
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 12
High Courts14 May 1920
Srimati Abeda Khatun and Others Vs Majubali Chowdhury and Others
Calcutta High Court · AIR 1921 Cal 455 : 59 Ind. Cas. 760
Bengal Tenancy Act, 1885 — Section 105, 109, 109A
High Courts14 May 1920Dismissed
Bharat Indu Vs Hakim Mohommad Hamid Ali Khan
Bombay High Court · (1920) 22 BOMLR 1362
Registration Act, 1908 — Section 32, 33
High Courts14 May 1920
Balkrishna Sahai and Another Vs Babu Sham Sundar Sahay and Others
Patna High Court · 56 Ind. Cas. 962
High Courts14 May 1920
Damodar Das Vs Emperor
Patna High Court · 65 Ind. Cas. 446
Criminal Procedure Code, 1898 (CrPC) — Section 263, 417, 447Penal Code, 1860 (IPC) — Section 448
Privy Council14 May 1920
In the matter of Part Cargo ex-Steamship "Urna" Vs His Majesty''s Procurator-General
Privy Council · (1920) AIR(PC) 246