High Courts13 Jan 1920Dismissed
Farhat-un-Nissa Bibi and Others Vs Sundari Prasad and Others
Allahabad High Court · AIR 1920 All 9 : (1920) ILR (All) 275
JUDGMENT DATABASE
Search 12,26,908 Indian judgments.
12,26,908 judgments in All Courts · page 59,809 of 61,346
High Courts13 Jan 1920
Musammat Farhat-Un-Nissa Bibi and Others Vs B. Sundari Prasad and Others
Allahabad High Court · 54 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Section 70Civil Procedure Code, 1908 (CPC) — Section 70Civil Procedure Code, 1908 (CPC) — Section 70
High Courts12 Jan 1920
Haricharan Mandal Vs Bighore Gain and Others
Calcutta High Court · 56 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 49Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts12 Jan 1920Dismissed
Mir Isub Mir Inus Maldikar Vs Isub
Bombay High Court · (1920) 22 BOMLR 942 : 58 Ind. Cas. 48
High Courts12 Jan 1920
Gajadhar Singh Vs Basanti Lal and Others
Allahabad High Court · AIR 1921 All 60 : 55 Ind. Cas. 83
High Courts09 Jan 1920
Ramasawmi Pillai Vs Badra Nayakar and Others
Madras High Court · 55 Ind. Cas. 267
High Courts09 Jan 1920
Alior Rahaman Pandit and Ayaraja Howladar Vs Abdul Sobhan Munshi and Others
Calcutta High Court · 55 Ind. Cas. 356
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts09 Jan 1920
Kangal Chandra Pal and Another Vs Gopinath Pal and Others
Calcutta High Court · 68 Ind. Cas. 104
Contract Act, 1872 — Section 69, 70
High Courts09 Jan 1920Allowed
Vaikunt Shridhar Bhatta Vs Manjunath Madhav Bhandari
Bombay High Court · (1920) 22 BOMLR 640 : 58 Ind. Cas. 217
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60
High Courts09 Jan 1920
Narayan Balaji Nagarkar Vs Kashibai Keshav Dand-Naik
Bombay High Court · (1920) 22 BOMLR 633 : 58 Ind. Cas. 213
Guardians and Wards Act, 1890 — Section 35, 36
High Courts09 Jan 1920
Janki Prasad Tewari Vs Emperor
Allahabad High Court · 55 Ind. Cas. 673
Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts09 Jan 1920
Ramaswami Pillai Vs Badra Nayakkan and Others
Madras High Court · (1920) 11 LW 225 : (1920) 38 MLJ 322
High Courts08 Jan 1920
Srimati Rani Hemanta Kumari Devi and Others Vs Maharaja Jagadindra Nath Roy Bahadur
Calcutta High Court · 57 Ind. Cas. 614
High Courts08 Jan 1920
Barfi Lal Vs Emperor
Allahabad High Court · AIR 1920 All 20 : 55 Ind. Cas. 721
Penal Code, 1860 (IPC) — Section 447Penal Code, 1860 (IPC) — Section 447Penal Code, 1860 (IPC) — Section 447
High Courts08 Jan 1920Disposed Of
Emperor Vs Joti Prasad and Others
Allahabad High Court · (1920) ILR (All) 314
High Courts08 Jan 1920
Joti Prasad and Others Vs Emperor
Allahabad High Court · AIR 1920 All 265 : 58 Ind. Cas. 673
Criminal Procedure Code, 1898 (CrPC) — Section 42Penal Code, 1860 (IPC) — Section 147
High Courts08 Jan 1920
Yella Krishnamma Vs Kotipalle Mali
Madras High Court · 56 Ind. Cas. 530 : (1920) 11 LW 563
High Courts08 Jan 1920
Yalla Krishnamma Vs Kotipalli Mali
Madras High Court · (1920) ILR (Mad) 712 : (1920) 38 MLJ 467
High Courts08 Jan 1920
S.V.R. Veerappa Chetty Vs I.N.K.R. Muthuraman Chetty and Others
Madras High Court · 58 Ind. Cas. 508 : (1920) 12 LW 12
High Courts07 Jan 1920
Sreemutty Radhashyam Dasya and Another Vs Sreemutty Ranga Sundari Dasya
Calcutta High Court · 59 Ind. Cas. 664
Probate and Administration Act, 1881 — Section 50, 80