High Courts05 Dec 1919Allowed
Mian Noor alias Bijji Khan Vs Emperor
Allahabad High Court · 54 Ind. Cas. 893
Criminal Procedure Code, 1898 (CrPC) — Section 164
JUDGMENT DATABASE
Search 12,26,796 Indian judgments.
12,26,796 judgments in All Courts · page 59,812 of 61,340
High Courts05 Dec 1919
Jambagathachi Vs A Male Child not Named by Guardian Rajamannaswami Nadalwar Vanji Iyer Dead and Another and Ramier Vs Kannusawmi Regunada Rajaliar by Guardian Rajamannarsawmi Nadalwar
Madras High Court · 57 Ind. Cas. 678 : (1920) 11 LW 596
High Courts04 Dec 1919
Muthu Chettiar Vs Muhammad Hussain and Others
Madras High Court · 55 Ind. Cas. 763
High Courts04 Dec 1919Allowed
Nawab Bahadur Muhammad Rustam Ali Khan Vs The Municipal Committee of Karnal City
Bombay High Court · (1920) 22 BOMLR 563
High Courts04 Dec 1919
Laduram-Nathmull Vs Nandalal Karuri and Others
Calcutta High Court · 55 Ind. Cas. 747
Privy Council04 Dec 1919
Muhammed Rustam Ali Khan and another Vs Municipal Committee of Karnal City
Privy Council · (1920) AIR(PC) 43
High Courts04 Dec 1919
Kadiri Masthan Rowther Vs Segammall
Madras High Court · 55 Ind. Cas. 655 : (1920) 11 LW 197
High Courts04 Dec 1919
Kadhir Masthan Rowther Vs Segammal
Madras High Court · (1920) ILR (Mad) 433 : (1920) 38 MLJ 198
Trusts Act, 1882 — Section 36
High Courts04 Dec 1919
Kadir Mastan Rowther Vs Sengammal
Madras High Court · (1920) ILR (Mad) 433
Trusts Act, 1882 — Section 36
High Courts03 Dec 1919
In Re: W.H. Lockley
Madras High Court · (1920) ILR (Mad) 411 : (1920) 38 MLJ 209
Penal Code, 1860 (IPC) — Section 420
High Courts03 Dec 1919
Mina Winsor Vs E. Winsor
Bombay High Court · (1920) 22 BOMLR 396 : 57 Ind. Cas. 116
Succession Act, 1925 — Section 264B
High Courts03 Dec 1919Dismissed
Ibrahim Harun Jaffer Vs Jusuf Hussain Jaffer
Bombay High Court · (1920) 22 BOMLR 798 : 57 Ind. Cas. 551
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Dec 1919
Nilkanta Ghose Vs Swarnamoyee Dassi and Others
Calcutta High Court · 56 Ind. Cas. 726
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Dec 1919
Probodh Chandra Bose Vs Atul Chandra Ganguly and Another
Calcutta High Court · 54 Ind. Cas. 781
Calcutta Municipal Act, 1899 — Section 559(52), 561Penal Code, 1860 (IPC) — Section 40
High Courts03 Dec 1919
M.P.M.R.M.N. Ramanathan Chettiar Vs K.R.S.V. Muthiah Chetty and Others
Madras High Court · 56 Ind. Cas. 358 : (1920) 11 LW 405 : (1920) 38 MLJ 247
High Courts03 Dec 1919
W.H. Lockley Vs Emperor
Madras High Court · 55 Ind. Cas. 345 : (1920) 11 LW 130
High Courts03 Dec 1919
Hari Krishnamurti Vs Akella Suryanarayanamurti and Others
Madras High Court · (1920) ILR (Mad) 424
High Courts03 Dec 1919
Kandasami Goundan Vs Kuppa Moopan and Others
Madras High Court · (1920) ILR (Mad) 421 : (1920) 11 LW 221 : (1920) 38 MLJ 203
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts03 Dec 1919
Hari Krishnamurthi Vs Akella Suryanarayanamurthi and Others
Madras High Court · (1920) ILR (Mad) 424 : 57 Ind. Cas. 753 : (1920) 38 MLJ 271