High Courts02 Dec 1919
Toremull Dilsook Roy Vs Kunj Lall Manohar Dass
Calcutta High Court · 55 Ind. Cas. 766
JUDGMENT DATABASE
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12,26,792 judgments in All Courts · page 59,813 of 61,340
High Courts02 Dec 1919
G.M. Birla and Co. Vs Johurmull Premsukh
Calcutta High Court · 55 Ind. Cas. 817
High Courts02 Dec 1919Dismissed
Maina Hari Tarde Vs Shankar Moru Tarde
Bombay High Court · (1920) 22 BOMLR 787 : 57 Ind. Cas. 540
Guardians and Wards Act, 1890 — Section 36
High Courts02 Dec 1919
Radha Kishun Vs Khurshed Hossein
Bombay High Court · (1920) 22 BOMLR 557
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 86
High Courts02 Dec 1919Dismissed
Someshvar Jethalal Vs Chunilal Nagesiivar
Bombay High Court · (1920) 22 BOMLR 790 : 57 Ind. Cas. 544
Privy Council02 Dec 1919
Kulsambi and others Vs Khensabai and others
Privy Council · (1920) AIR(PC) 40
Privy Council02 Dec 1919
Radha Kishun Vs Khurshed Hossein and others
Privy Council · (1920) AIR(PC) 81
High Courts01 Dec 1919
Maulvi Aptapuddin (Aftabuddin in Takalatnama) Ahmed and Others Vs Jogendra Narain Tewari and Others
Calcutta High Court · 55 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Article 182(5)
High Courts01 Dec 1919
Nagindas Bhukhandas Vs Ghelabhai Gulabdas
Bombay High Court · (1920) ILR (Bom) 673
Provincial Insolvency Act, 1920 — Section 43
High Courts01 Dec 1919Disposed Of
Emperor Vs Julua and Another
Allahabad High Court · (1920) ILR (All) 202 : 55 Ind. Cas. 465
High Courts01 Dec 1919
Sri Gadadharadoss Bavaji Mahant of Balaji Mutt Vs Suryanarayana Patnaik and Others
Madras High Court · 56 Ind. Cas. 92 : (1920) 12 LW 77 : (1920) 38 MLJ 342
Madras Estates Land Act, 1908 — Section 3(2)(e)
High Courts29 Nov 1919Dismissed
Syed Mohamed Askari Vs Qazi Nisar Husain and Others
Allahabad High Court · 54 Ind. Cas. 520
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s)
High Courts29 Nov 1919
Muhammad Askari Vs Nisar Husain and Others
Allahabad High Court · (1920) ILR (All) 227
High Courts28 Nov 1919
Bhavirisetti Gopalakrishnayya Vs Pakanati Pedda Sanjeeva Reddi and Another
Madras High Court · (1920) 11 LW 184 : (1920) 38 MLJ 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts28 Nov 1919Allowed
Supdu Dhodu Gujar Vs Madhavrao Jivram Gujar
Bombay High Court · (1920) 22 BOMLR 780 : 57 Ind. Cas. 534
High Courts28 Nov 1919
Jogesh Chandra Lahiri Vs Emperor
Calcutta High Court · 56 Ind. Cas. 657
Opium Act, 1878 — Section 9
High Courts28 Nov 1919
Harendra Lal Sanyal Vs Pabna Model Company, Limited and Others Umendra Nath Sanyal Vs Pabna Model Company, Limited and Harendra Nath Sanyal and Others
Calcutta High Court · 55 Ind. Cas. 256