High Courts27 Nov 1919
Veeramachaneni Ramaswamy and Others Vs Soma Pitohayya and Others
Madras High Court · 58 Ind. Cas. 585
JUDGMENT DATABASE
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12,26,792 judgments in All Courts · page 59,815 of 61,340
High Courts27 Nov 1919
Veeramachaneni Ramaswamy and Thirteen Ors. Vs Soma Pitchayya and Others
Madras High Court · (1920) ILR (Mad) 410
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts26 Nov 1919
Irbasappa Mallappa Bilehal Vs Basangowda Fakirgowda Patil
Bombay High Court · (1920) 22 BOMLR 746 : 57 Ind. Cas. 432
Mamlatdars Court Act, 1906 — Section 23
High Courts26 Nov 1919
Jharu Khan and Others Vs Sarada Charan Sikdar and Others
Calcutta High Court · 54 Ind. Cas. 614
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts26 Nov 1919
The Ahmedabad Municipality Vs The Gujarat Ginning and Manufacturing Company, Limited
Bombay High Court · (1920) ILR (Bom) 527
Bombay District Municipal Act, 1901 — Section 59(b)(vi)
High Courts26 Nov 1919Allowed
The Ahmedabad Municipality Vs The Gujerat Ginning and Manufacturing Co. Ltd.
Bombay High Court · (1920) 22 BOMLR 747 : 57 Ind. Cas. 433
Bombay District Municipal Act, 1901 — Section 59(b)(vi)
High Courts26 Nov 1919Dismissed
Bindesri and after his death Bhagwan Das and Another Vs Ganga Prasad
Allahabad High Court · AIR 1919 All 55 : 54 Ind. Cas. 428
Provincial Small Cause Courts Act, 1887 — Section 27
High Courts26 Nov 1919Dismissed
Chander Shekhar Vs Emperor
Allahabad High Court · AIR 1919 All 19 : 54 Ind. Cas. 411
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts26 Nov 1919Dismissed
Mundar Bibi and Another Vs Baij Nath Prasad
Allahabad High Court · (1920) ILR (All) 193
High Courts26 Nov 1919Dismissed
Bindesri and Another Vs Ganga Prasad
Allahabad High Court · (1920) ILR (All) 195
High Courts26 Nov 1919
Mundar Bibi and Another Vs Baijnath Prasad
Allahabad High Court · AIR 1920 All 340 : 54 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts25 Nov 1919Dismissed
Laxmishankar Devshankar Vs Hanjabhai Usufally
Bombay High Court · (1920) 22 BOMLR 735 : 57 Ind. Cas. 426
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts25 Nov 1919
Mulchand Chandolia Vs Kundanmull and Others
Calcutta High Court · 57 Ind. Cas. 140
Contract Act, 1872 — Section 83, 84, 88
High Courts25 Nov 1919Dismissed
Bhimraj Ganpat Pawar Vs Laxman Ramchandra Satbhai
Bombay High Court · (1920) 22 BOMLR 743 : 57 Ind. Cas. 430
Transfer of Property Act, 1882 — Section 53
High Courts25 Nov 1919
Dnyanu Pandu Chavan Vs Tanu Balaram Chavan
Bombay High Court · (1920) 22 BOMLR 390 : 57 Ind. Cas. 113
High Courts25 Nov 1919
Laxmishankar Devshankar Vs Hamjabhai Usufally Vohra and Another
Bombay High Court · (1920) ILR (Bom) 515
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts25 Nov 1919Disposed Of
Musammat Mahdei Vs Beni Prasad and Others
Allahabad High Court · AIR 1920 All 225(2) : 55 Ind. Cas. 194
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439(1)
High Courts25 Nov 1919Disposed Of
Mahadei Vs Beni Prasad and Others
Allahabad High Court · (1920) ILR (All) 214
High Courts25 Nov 1919Dismissed
Ahmad Nur Khan Vs Abdur Rahman Khan and Others
Allahabad High Court · (1920) ILR (All) 191
High Courts25 Nov 1919
Khan Bahadur Ahmad Noor Khan Alias Mangal Khan Vs Khan Bahadur Raja Abdur Rahman khan and Others
Allahabad High Court · 54 Ind. Cas. 366