High Courts28 Nov 1919Dismissed
Chhanubhai Mansukhi Vs Dahyabhai Govind
Bombay High Court · (1920) 22 BOMLR 774 : 57 Ind. Cas. 530
JUDGMENT DATABASE
Search 12,26,792 Indian judgments.
12,26,792 judgments in All Courts · page 59,814 of 61,340
High Courts28 Nov 1919Dismissed
Natvarlal Maneklal Vs Bai Chanchal
Bombay High Court · (1920) 22 BOMLR 768 : 57 Ind. Cas. 443
High Courts28 Nov 1919
Jeshankae Revashankar Vs Bai Divali
Bombay High Court · (1920) 22 BOMLR 771 : 57 Ind. Cas. 525
Evidence Act, 1872 — Section 107, 108
High Courts28 Nov 1919Dismissed
Surajprasad Dwarkadas Vs Karmali Abdulmiya
Bombay High Court · (1920) 22 BOMLR 777 : 57 Ind. Cas. 532
Privy Council28 Nov 1919
Robert Skinner alias Sirdar Mirza and others Vs R.H. Skinner and others
Privy Council · (1920) AIR(PC) 121
High Courts28 Nov 1919Allowed
Musammat Sudhia Vs Makka
Allahabad High Court · AIR 1919 All 49(2) : 54 Ind. Cas. 418
High Courts28 Nov 1919Dismissed
Raja Sardar Mahesh Prasad Singh Vs Musammat Budhwanti
Allahabad High Court · AIR 1919 All 30 : 54 Ind. Cas. 387
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts28 Nov 1919
Sheikh Muhammad Hashim Vs Ram Sahai and Others
Allahabad High Court · AIR 1919 All 104 : 54 Ind. Cas. 450
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts28 Nov 1919
K. Raghavachari Vs R. Paramaswami Pillai
Madras High Court · 55 Ind. Cas. 812 : (1920) 11 LW 173
High Courts27 Nov 1919Dismissed
Balgauda Laxmangauda Patil Vs Mallappa Virupaxappa Tubli
Bombay High Court · (1920) 22 BOMLR 759 : 57 Ind. Cas. 440
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(1)
High Courts27 Nov 1919Dismissed
Kisandas Laxmandas Bairagi Vs Dhondu Tukakam Narvade
Bombay High Court · (1920) 22 BOMLR 762 : 57 Ind. Cas. 472
High Courts27 Nov 1919
Amir Mia Vs Sarafdi Hazi
Calcutta High Court · 55 Ind. Cas. 204
Criminal Procedure Code, 1898 (CrPC) — Section 224, 244, 247
High Courts27 Nov 1919Allowed
Desaibhai Jorabhai Vs Ishwar Jeshing
Bombay High Court · (1920) 22 BOMLR 764 : 57 Ind. Cas. 447
High Courts27 Nov 1919Dismissed
Amba Prasad Vs Mushtaq Husain
Allahabad High Court · 54 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts27 Nov 1919Disposed of
Sahdeo Vs Sarjoo and Others
Allahabad High Court · AIR 1919 All 9(2) : 54 Ind. Cas. 413
Penal Code, 1860 (IPC) — Section 302
High Courts27 Nov 1919Dismissed
Raghunath Vs V. Ganesh and Others
Allahabad High Court · 54 Ind. Cas. 381
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts27 Nov 1919Allowed
Raghunath Vs Ganesh and Others
Allahabad High Court · AIR 1919 All 23 : (1920) ILR (All) 222
High Courts27 Nov 1919Dismissed
Mushtaq Husain Vs Amba Prasad
Allahabad High Court · (1920) ILR (All) 200
High Courts27 Nov 1919
Agnihotram Narasimhacharulu and Others Vs Soma Pitchayya and Others
Madras High Court · (1920) 38 MLJ 226
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8