High Courts24 Nov 1919
Krishnaji Sakharam Deshpande Vs Kashim valad Mohidinsaheb Havaldar and Others
Bombay High Court · (1920) ILR (Bom) 500
Bombay Hereditary Offices Act, 1874 — Section 5Limitation Act, 1908 — Section 20(2)
JUDGMENT DATABASE
Search 12,26,792 Indian judgments.
12,26,792 judgments in All Courts · page 59,816 of 61,340
High Courts24 Nov 1919
Suggi Lal Durji and Others Vs Sheikh Mohammad Wali Ullah and Others
Patna High Court · 56 Ind. Cas. 756
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
High Courts24 Nov 1919Dismissed
Lola Makhan Lal Vs The Municipal Board of Agra
Allahabad High Court · 54 Ind. Cas. 459
United Provinces Municipalities Act, 1916 — Section 326
High Courts24 Nov 1919Dismissed
Bishun Padu Haldar Vs Firm Messrs. Chandi Prasad and Co.
Allahabad High Court · AIR 1919 All 7 : 54 Ind. Cas. 437
Contract Act, 1872 — Section 7
High Courts24 Nov 1919Dismissed
Makhan Lal Vs The Municipal Board of Agra
Allahabad High Court · AIR 1919 All 100 : (1920) ILR (All) 207
High Courts24 Nov 1919Allowed
Dirgpal Singh Vs Pahladi Lal and Laraiti Kunwar and Others
Allahabad High Court · (1920) ILR (All) 176
High Courts24 Nov 1919
Dirgpal Singh Vs Pahladi Lal and Others
Allahabad High Court · 54 Ind. Cas. 528
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3, 109
High Courts22 Nov 1919Dismissed
Sajjad Ali Khan and Others Vs Ishaq Khan and Others
Allahabad High Court · (1920) ILR (All) 174
High Courts22 Nov 1919Dismissed
Parshotam Das and Another Vs B. Biththal Das and Another
Allahabad High Court · AIR 1919 All 51 : 54 Ind. Cas. 431
High Courts22 Nov 1919Dismissed
Lachmi Narain Vs Sheonath Pande and Others
Allahabad High Court · (1920) ILR (All) 185
High Courts22 Nov 1919
Lachhmi Narain Vs Sheo Nath Pandey and Others
Allahabad High Court · AIR 1919 All 93 : 54 Ind. Cas. 443
Civil Procedure Code, 1908 (CPC) — Section 104(f)
High Courts22 Nov 1919
Nawab Muhammad Sajjad Ali Khan and Others Vs Nawab Muhammad Ishaq Khan and Others
Allahabad High Court · AIR 1919 All 31(2) : 54 Ind. Cas. 504
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts21 Nov 1919Dismissed
Gurmallappa Mallappa Katti Vs Mallappa Martandappa Teli
Bombay High Court · (1920) 22 BOMLR 725 : 57 Ind. Cas. 417
Civil Procedure Code, 1882 — Section 462Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts21 Nov 1919Dismissed
Ram Narain Vs Harnam Das and Others
Allahabad High Court · AIR 1919 All 14 : (1920) ILR (All) 170 : 54 Ind. Cas. 561
High Courts21 Nov 1919
Ram Lagan Pande and Another Vs Muhammad Ishaq Khan and Another
Allahabad High Court · AIR 1919 All 45 : (1920) ILR (All) 181 : 54 Ind. Cas. 395
High Courts21 Nov 1919
In Re: Ippili Magatha and Another
Madras High Court · (1920) 11 LW 58 : (1920) 38 MLJ 27
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts20 Nov 1919
Govindlal Maneklal Vs Ichha Vagha
Bombay High Court · (1920) 22 BOMLR 723 : 57 Ind. Cas. 414
High Courts20 Nov 1919
Hardit Singh Vs Gurmukh Singh
Bombay High Court · (1920) 22 BOMLR 550
Civil Procedure Code, 1908 (CPC) — Section 110