High Courts20 Nov 1919
Rustam Sorabji Powwalla Vs Ramchandra Balaji Gaikwar
Bombay High Court · (1920) 22 BOMLR 860 : 57 Ind. Cas. 993
JUDGMENT DATABASE
Search 12,26,792 Indian judgments.
12,26,792 judgments in All Courts · page 59,817 of 61,340
High Courts20 Nov 1919Dismissed
Mizaji Lal Vs Partab Kunwar
Allahabad High Court · AIR 1919 All 12 : (1920) ILR (All) 169
High Courts20 Nov 1919
L. Ramsaran Das Vs Sagar Mal and Others
Allahabad High Court · AIR 1919 All 17 : 54 Ind. Cas. 370
High Courts20 Nov 1919
Mizaji Lal Vs Partab Kuar
Allahabad High Court · 58 Ind. Cas. 546
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Nov 1919
Ayya Nadan Vs Thanammal
Madras High Court · 55 Ind. Cas. 945 : (1920) 11 LW 288
High Courts19 Nov 1919Dismissed
Hari Raghunath Patvardhan Vs Antaji Bhikaji Patvardhan
Bombay High Court · (1920) 22 BOMLR 334
High Courts19 Nov 1919Dismissed
Kachu Ravji Mindhe Vanjari Vs Trimbak Khemchand Gujarathi
Bombay High Court · (1920) 22 BOMLR 383
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 104(2)
High Courts19 Nov 1919
Ram Chander and Others Vs Emperor
Allahabad High Court · AIR 1919 All 90(1) : 54 Ind. Cas. 772
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts19 Nov 1919
Chekkur Puthaluth Poothati Edathil Kunhi Sankaran Nambiar Vs Ponniath Akathoothu Narayanan Tirumunpu and Others
Madras High Court · (1920) ILR (Mad) 405
High Courts19 Nov 1919
Chekkur Puthalath Poothak Etathil Kunhi Sankaran Nambiar Vs Ponniath Akathoothu Narain Thirumumpu and Others
Madras High Court · (1920) ILR (Mad) 405 : (1920) 38 MLJ 251
High Courts19 Nov 1919
Chekkur Puthalath Pothak Etathil Kunhi Sankaran Nambiar Vs Ponniath Akathoothu Narayanan Thirumumpu and Others
Madras High Court · 55 Ind. Cas. 86 : (1920) 11 LW 192
High Courts18 Nov 1919Dismissed
Chintamanibhatla Venkata Reddi Vs Her Highness Sri Maharani Sri Sitaba Garu
Bombay High Court · (1920) 22 BOMLR 541
High Courts18 Nov 1919Dismissed
Haridas Ranchordas Vs Mercantile Bank of India Limited
Bombay High Court · (1920) 22 BOMLR 545
Evidence Act, 1872 — Section 92
High Courts18 Nov 1919
Ahmed Asmal Muse Vs Bai Bibi
Bombay High Court · (1920) 22 BOMLR 826 : 57 Ind. Cas. 553
Bhagdari and Narwadari Act, 1862 — Section 3
High Courts18 Nov 1919Dismissed
Poosathurai Vs Kannappa Chettiar
Bombay High Court · (1920) 22 BOMLR 538
Privy Council18 Nov 1919
Poosathurai Vs Kannappa Chettiar and others
Privy Council · (1920) AIR(PC) 65
Privy Council18 Nov 1919
Chintamanibhatka Venkata Reddi Pantula and another Vs Rani Saheba of Wadhwan
Privy Council · (1920) AIR(PC) 64
High Courts17 Nov 1919
In Re: Valli Mitha
Bombay High Court · (1920) 22 BOMLR 195 : 55 Ind. Cas. 860
Bombay Public Conveyances Act, 1920 — Section 28Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts17 Nov 1919Dismissed
Hiralal Ambalal Vs Gopalji Kallianji
Bombay High Court · (1920) 22 BOMLR 338
High Courts17 Nov 1919Dismissed
Hurnandrai Fulchand Vs Pragdas Budhsen
Bombay High Court · (1920) 22 BOMLR 343
Evidence Act, 1872 — Section 114