High Courts13 Nov 1919
Jhabbu Vs Emperor
Allahabad High Court · AIR 1920 All 209 : 54 Ind. Cas. 483
Criminal Procedure Code, 1898 (CrPC) — Section 465
JUDGMENT DATABASE
Search 12,26,792 Indian judgments.
12,26,792 judgments in All Courts · page 59,819 of 61,340
High Courts13 Nov 1919
Sreemantha Raja Yarlagada Mallikarjuna Prasada Naidu Bahadur Zamindar Vs Renduchintala Subbiah and Others
Madras High Court · 61 Ind. Cas. 552 : (1920) 39 MLJ 277
Madras Estates Land Act, 1908 — Section 3(16)
High Courts13 Nov 1919
Vankamamidi Balakrishnayya and Another Vs Vankamamidi Venkata Triambakam and Another
Madras High Court · (1920) ILR (Mad) 398 : (1920) 11 LW 379 : (1920) 38 MLJ 86
High Courts12 Nov 1919
Bai Parvati Vs Dayabhai Manchharam
Bombay High Court · (1920) 22 BOMLR 704 : 58 Ind. Cas. 266
Transfer of Property Act, 1882 — Section 6
High Courts12 Nov 1919Dismissed
Nowroji Pudumji, Sadashiv Ramchandra Natu and Hari Waman Bhat Vs Laxman Moreshwar Deshpande
Bombay High Court · (1920) 22 BOMLR 219 : 55 Ind. Cas. 831
Companies Act, 1956 — Section 196, 215
High Courts12 Nov 1919Dismissed
Bhanwar Alias Chiranji Vs Emperor
Allahabad High Court · 54 Ind. Cas. 624
Penal Code, 1860 (IPC) — Section 75
High Courts12 Nov 1919Dismissed
Emperor Vs Bhanwar
Allahabad High Court · AIR 1919 All 63(1) : (1920) ILR (All) 136
High Courts12 Nov 1919
K.C. Sreemanavedava Raju Vs Parapravan Naidu
Madras High Court · 54 Ind. Cas. 254 : (1920) 11 LW 285
High Courts11 Nov 1919
Sheikh Jogai Didhur Fakir Vs Barada Kanta Bose
Calcutta High Court · 55 Ind. Cas. 653
Bengal Tenancy Act, 1885 — Section 153(1)(b)
High Courts11 Nov 1919
In Re: Sourabmoni Dassi and Benode Behary Audhikary
Calcutta High Court · 59 Ind. Cas. 882
High Courts11 Nov 1919
Lachmi Narain and Others Vs Emperor
Allahabad High Court · AIR 1920 All 357 : 54 Ind. Cas. 494
Companies Act, 1956 — Section 76(1)
High Courts11 Nov 1919
In Re: Karuppiah Pillai and Others
Madras High Court · 54 Ind. Cas. 404 : (1920) 11 LW 308
High Courts11 Nov 1919
Gandi Appa Razu Vs King-Emperor
Madras High Court · (1920) ILR (Mad) 330
Penal Code, 1860 (IPC) — Section 147, 304
High Courts10 Nov 1919
Bai Jamna Vs Dayalji Makanji
Bombay High Court · (1920) 22 BOMLR 214 : 57 Ind. Cas. 571
High Courts10 Nov 1919
Govind Narayanrao Desai Vs Vallabhrao Narayanrao Desai
Bombay High Court · (1920) 22 BOMLR 217
High Courts10 Nov 1919Dismissed
Ganesh Shesho Deshpande Vs The Secretary of State for India
Bombay High Court · (1920) 22 BOMLR 212 : 57 Ind. Cas. 587
Limitation Act, 1908 — Article 14Maharashtra Revenue Jurisdiction Act, 1876 — Section 11
High Courts10 Nov 1919
Govind Narain Rao Desai Vs Vallabhrao Narayanrao Desai
Bombay High Court · 55 Ind. Cas. 827
High Courts10 Nov 1919
In Re: Kalidas J. Jhaveri
Bombay High Court · (1920) 22 BOMLR 31 : 58 Ind. Cas. 462
High Courts10 Nov 1919Dismissed
Thakarana Tejrani Vs Sarupchand Chhaganbhai
Bombay High Court · (1920) 22 BOMLR 209 : 55 Ind. Cas. 964