High Courts31 Oct 1919
Kolavakolanu Seetanna and Others Vs Poddri Narayana Murthi Somayajulu
Madras High Court · 57 Ind. Cas. 982
JUDGMENT DATABASE
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12,26,792 judgments in All Courts · page 59,821 of 61,340
Privy Council31 Oct 1919
Mohunt Bhagwan Ramanuj Vs Ramkrishna Bose and another
Privy Council · (1922) AIR(PC) 184
High Courts31 Oct 1919Disposed Of
Chhittar and Others Vs Harju
Allahabad High Court · AIR 1919 All 96(1) : 54 Ind. Cas. 120
High Courts31 Oct 1919
Chaubey Basdeo Vs Behari Lal
Allahabad High Court · 54 Ind. Cas. 117
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts31 Oct 1919
Vittappa Kuda Vs Durgamma alias Shithamma and Others
Madras High Court · 55 Ind. Cas. 781 : (1920) 11 LW 116 : (1920) 38 MLJ 190
High Courts31 Oct 1919
Kalavakolanu Seetamma and Others Vs Poduri Narayanamurthi Somayajulu
Madras High Court · (1920) 43 MLJ 470
Contract Act, 1872 — Section 124
High Courts29 Oct 1919
In Re: Kothamidde Ranga Reddi
Madras High Court · (1920) ILR (Mad) 450 : (1920) 11 LW 331 : (1920) 38 MLJ 97
Criminal Procedure Code, 1898 (CrPC) — Section 110(a), 110(f)
Privy Council28 Oct 1919
Ma Hnit and others Vs Hashim Ebrahim Meter and another
Privy Council · (1919) AIR(PC) 129
Privy Council28 Oct 1919
Mahunt Damodur Ramanuj Das Vs Chemai Tihari
Privy Council · (1919) AIR(PC) 188
High Courts28 Oct 1919
M.R. Venkatarama Aiyar Vs The South Indian Bank, Ltd. and Others
Madras High Court · 55 Ind. Cas. 452
High Courts28 Oct 1919
N.M. Firm Vs M. Venkatagiri Ayyar
Madras High Court · (1920) ILR (Mad) 361
Criminal Procedure Code, 1898 (CrPC) — Section 215, 478
High Courts28 Oct 1919
M.R. Venkatrama Aiyar Vs The South Indian Bank, Limited and Others
Madras High Court · (1920) ILR (Mad) 381 : (1920) 11 LW 81 : (1920) 38 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 73, 73(2)
High Courts27 Oct 1919
Thevar alias Cheruni Moothan Vs Ammunni and Others
Madras High Court · 55 Ind. Cas. 541 : (1920) 11 LW 211
High Courts27 Oct 1919
Swaminatha Aiyar and Dharmambal Ammall Vs Rukmani Ammall
Madras High Court · 55 Ind. Cas. 766 : (1920) 11 LW 106
Privy Council27 Oct 1919
Bankim Bihari Maiti Vs Shrimati Matangini Dasi
Privy Council · (1919) AIR(PC) 157
High Courts27 Oct 1919
Kanhaiya Lal and Others Vs Emperor
Allahabad High Court · AIR 1919 All 40 : 54 Ind. Cas. 406
High Courts24 Oct 1919
Krishnaji Sakharam Deshpande Vs Kashim Mohiddinsaheb Havaldar and Another
Bombay High Court · 57 Ind. Cas. 76
Bombay Hereditary Offices Act, 1874 — Section 5Limitation Act, 1908 — Section 20(2)