High Courts19 May 1919
Raja Narendra Lal Khan Vs Bomkesh Mitter and Others
Calcutta High Court · AIR 1919 Cal 184 : 53 Ind. Cas. 227
Civil Procedure Code, 1908 (CPC) — Section 2(12)
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,823 of 61,309
High Courts19 May 1919
Sardarmull Jessraj Vs Agar Chand Mahata and Co.
Calcutta High Court · 52 Ind. Cas. 588
Judicature Act, 1873 — Section 25
High Courts19 May 1919
The Dekhari Tea Co., Ld. Vs The Assam-Bengal Railway Company, Ld.
Calcutta High Court · (1919) 05 CAL CK 0006
High Courts19 May 1919
Mathura Nath Biswas Vs Monmohini Dasya and Others
Calcutta High Court · 57 Ind. Cas. 747
Succession Act, 1925 — Section 103
High Courts18 May 1919
The Dekhari Tea Coy, LD. Vs The Assam Bengal Railway Company, LD.
Calcutta High Court · 57 Ind. Cas. 406
Carriers Act, 1865 — Section 8, 9Evidence Act, 1872 — Section 106
High Courts18 May 1919
Rani Abhoyeswari Debi Vs Bangshiram Rajbanshi
Calcutta High Court · AIR 1919 Cal 102 : 53 Ind. Cas. 52
Bengal Landlord and Tenant Procedure Act, 1869 — Section 14, 29
High Courts16 May 1919
Charu Chandra Bandopadhaya and Another Vs Mr. L. Faithful
Calcutta High Court · 53 Ind. Cas. 999
Limitation Act, 1963 — Article 115Presidency Small Cause Courts Act, 1882 — Section 25
High Courts16 May 1919Allowed
Ashutosh Mukhopadhya and Another Vs Haran Chandra Mukerjee and Another
Calcutta High Court · (1919) 05 CAL CK 0001
High Courts16 May 1919Dismissed
Lal Mohammad Khan Vs Mahanth Krishna Dayal Gir
Patna High Court · (1919) 05 PAT CK 0025
Privy Council16 May 1919
S. Paul De Silva and another Vs Korossa (Ceylon) Rubber Company, Limited
Privy Council · (1919) AIR(PC) 231
High Courts15 May 1919
Helalonnessa (Khatun) and Another Vs Khondakar Rajab Ali
Calcutta High Court · AIR 1919 Cal 84 : 53 Ind. Cas. 94
High Courts15 May 1919
Mark D''cruz Vs Jitendra Nath Chatterjee
Calcutta High Court · (1919) ILR (Cal) 1079
Evidence Act, 1872 — Section 115, 92(4)
High Courts15 May 1919
Mark D''cruz Vs Jitendra Nath Chatterjee and Another
Calcutta High Court · 53 Ind. Cas. 684
Evidence Act, 1872 — Section 92
High Courts15 May 1919
Balaram Pal Vs Kanysha (Kangsha) Majhi and Others
Calcutta High Court · AIR 1919 Cal 410 : 53 Ind. Cas. 548
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts15 May 1919
Atul Chandra Mandal Vs Srinath Latk and Others
Calcutta High Court · AIR 1919 Cal 526 : 53 Ind. Cas. 936
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 May 1919
Siva Narayan Ram Marwari Vs Babu Hari Narayan
Patna High Court · (1919) 05 PAT CK 0016
High Courts15 May 1919Dismissed
Rash Mohan Lal Vs Ram Mohan Lal
Patna High Court · (1919) 05 PAT CK 0006
High Courts14 May 1919Allowed
Sm. Baranashi Dassi Vs Papat Velji Rajdev and Others
Calcutta High Court · (1919) 05 CAL CK 0039