High Courts30 Jan 1918Dismissed
Raoji Bhikaji Kondkar Vs Anant Laxman Kondkar
Bombay High Court · AIR 1918 Bom 175 : (1918) 20 BOMLR 671
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,824 of 61,203
High Courts30 Jan 1918
Ramanbhai M. Nilkanth Vs Ghashiram Ladliprasad
Bombay High Court · AIR 1918 Bom 153(2) : (1918) 20 BOMLR 692
High Courts30 Jan 1918
Musammat Batulan Vs Nirmal Das and Musammat Kabulan and Others
Patna High Court · AIR 1918 Patna 680 : 44 Ind. Cas. 244
Specific Relief Act, 1963 — Section 22
High Courts30 Jan 1918
Kannusami Pillai and Another Vs Jagathambal
Madras High Court · (1918) ILR (Mad) 701 : (1918) 8 LW 145 : (1918) 35 MLJ 27
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jan 1918
Magan Lal Vs Ganesh Prasad
Allahabad High Court · AIR 1918 All 372 : 45 Ind. Cas. 515
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 211
High Courts30 Jan 1918
Kaveramma Vs Vishnu Kunkullayya and Others
Madras High Court · 46 Ind. Cas. 263
High Courts30 Jan 1918
Sankaralinga Mudaliar and Others Vs Kuthalinga Mudaliar (Dead) and Others
Madras High Court · 52 Ind. Cas. 637
High Courts29 Jan 1918
Elahi Baksha Kazi Vs Emperor
Calcutta High Court · 45 Ind. Cas. 258
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5, Order 18 Rule 6Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 109, 467, 471
High Courts29 Jan 1918
Shaikh Mohamad Hanif Vs Moorat Mahton and Another
Patna High Court · AIR 1918 Patna 385 : 44 Ind. Cas. 153
Limitation Act, 1963 — Section 20
Privy Council29 Jan 1918
Hardit Singh and others Vs Gurmukh Singh and others
Privy Council · (1918) AIR(PC) 1
High Courts29 Jan 1918Dismissed
L.W. Orde Vs The Secretary of State For India In Council
Allahabad High Court · AIR 1918 All 126(2) : (1918) ILR (All) 367 : 44 Ind. Cas. 923
High Courts29 Jan 1918
Lachhmi Narain Vs Bindraban
Allahabad High Court · AIR 1918 All 247 : 44 Ind. Cas. 582
Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406
High Courts29 Jan 1918
A.K.T.K.M. Sankaran Nambudripad Vs S.N. Ramaswami Aiyar and Others
Madras High Court · (1918) 8 LW 12 : (1918) 34 MLJ 446
Land Improvement Loans Act, 1883 — Section 7(1)(c)
High Courts29 Jan 1918
C. Rama Aiyangar Vs Anga Gurusami Chetti and Others
Madras High Court · (1918) 8 LW 109 : (1918) 35 MLJ 129
Transfer of Property Act, 1882 — Section 111
High Courts28 Jan 1918
Ratha Pillai and Others Vs Kanaka Sundriam Pillai and Others
Madras High Court · 45 Ind. Cas. 423 : (1918) 8 LW 160
High Courts28 Jan 1918
Gnanendra Kumar Rai Chowdhury Vs Sree Sree Shayama Sunder Jen and Others
Calcutta High Court · 44 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13, Order 21 Rule 17(2)
High Courts28 Jan 1918
Nando Lal Ganguli Vs Khetra Mohan Ghose
Calcutta High Court · 44 Ind. Cas. 331
Calcutta Improvement Act, 1911 — Section 70Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts28 Jan 1918
Chand Tarafdar Vs Shamsher Fakir
Calcutta High Court · 44 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 16, 350Penal Code, 1860 (IPC) — Section 147, 324
High Courts28 Jan 1918
Gnanendra Kumar Roy Choudry and Others Vs Rishendra Kumar Roy Choudry and Others
Calcutta High Court · (1918) 01 CAL CK 0041