High Courts04 Sept 1919Allowed
Madhav Krishna Deshpande Vs Shiddaya Danappaya
Bombay High Court · (1920) 22 BOMLR 79
JUDGMENT DATABASE
Search 12,26,746 Indian judgments.
12,26,746 judgments in All Courts · page 59,826 of 61,338
High Courts04 Sept 1919
Desaippa bin Khalilappa Desai Vs Dundappa bin Malkappa
Bombay High Court · (1920) ILR (Bom) 227
High Courts04 Sept 1919
Desaiappa Khalilappa Desai Vs Dundappa Malkappa
Bombay High Court · (1920) 22 BOMLR 76
High Courts03 Sept 1919
Venkata Perumalla Pillai and Others Vs Marapudi Venkataswami Naidu
Madras High Court · 54 Ind. Cas. 506 : (1919) 10 LW 605
High Courts03 Sept 1919
The Municipal Chairman, Virudupatti Vs Saravana Pillai
Madras High Court · 54 Ind. Cas. 454 : (1919) 10 LW 592
High Courts03 Sept 1919
Angamuthu Chetti Vs Varatharajulu Chetti
Madras High Court · (1919) ILR (Mad) 854 : (1920) 11 LW 11 : (1919) 37 MLJ 384
High Courts02 Sept 1919
Ramanathan Pillai Vs Doraiswami Aiyangar and Others
Madras High Court · (1920) ILR (Mad) 325 : (1920) 11 LW 45
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Sept 1919
Ramanathan Pillai Vs M. Doraiswami Ayyangar and Others
Madras High Court · (1920) ILR (Mad) 325 : (1920) 38 MLJ 65
High Courts01 Sept 1919
Muthusami Asari Vs Angayakannu Asari
Madras High Court · 54 Ind. Cas. 807 : (1920) 11 LW 115
High Courts28 Aug 1919
A.L.A.C.T. Solaiyappa Chetty Vs R.M.M.L. Lakshmanan Chetty
Madras High Court · 54 Ind. Cas. 761
High Courts28 Aug 1919
Nurunnessa Khanum Vs Khaja Muhammad Sakru
Calcutta High Court · 56 Ind. Cas. 8
Contract Act, 1872 — Section 63
High Courts28 Aug 1919
Nagendra Lal Das and Others and Surendra Lal Kastagir Vs The Chairman of the Municipal Commissioners of Chittagong
Calcutta High Court · 59 Ind. Cas. 340
High Courts28 Aug 1919
Shyam Chand Basak Vs Chairman of the Dacca Municipality and Others
Calcutta High Court · 53 Ind. Cas. 741
Bengal Municipal Act, 1884 — Section 15
High Courts28 Aug 1919
Kalyan Singh and Others Vs Ramgolam Singh and Others
Calcutta High Court · 56 Ind. Cas. 4
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts28 Aug 1919Dismissed
Budhmal Kevalchand Vs Rama Yesu Sangle
Bombay High Court · (1920) 22 BOMLR 68
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts28 Aug 1919Dismissed
Natvarlal Girdharlal Vs Ranchhod Bhagwandas
Bombay High Court · (1920) 22 BOMLR 71
High Courts28 Aug 1919
A.L.A.C.T. Solayappa Chetty Vs R.M.M.L. Lakshmanan Chetty and Others
Madras High Court · (1919) 10 LW 659 : (1920) 38 MLJ 146
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, 151
High Courts27 Aug 1919
Chidambaranatha Goundan and Thetaroya Reddi Vs Sellappa Reddi and Another and Sellappa and Others
Madras High Court · 54 Ind. Cas. 524 : (1919) 10 LW 620
High Courts27 Aug 1919Allowed
Bai Nathi Vs Narshi Dullabh
Bombay High Court · (1920) 22 BOMLR 64
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Aug 1919
Sheikh Ariatullah Vs Sashi Bhusan Hazrah
Calcutta High Court · 55 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, 47