JUDGMENT DATABASE

Search 12,24,054 Indian judgments.

12,24,054 judgments in All Courts · page 59,828 of 61,203

High Courts19 Jan 1918Dismissed

Jahangira Vs Karrar Husain

Allahabad High Court · AIR 1912 All 252 : 44 Ind. Cas. 513

North Western Provinces Tenancy Act, 1901 — Section 10North Western Provinces Tenancy Act, 1901 — Section 10North Western Provinces Tenancy Act, 1901 — Section 10

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High Courts19 Jan 1918Allowed

Jurawan, Pasi and Others Vs Mahabir Dhar Dube and Another

Allahabad High Court · AIR 1918 All 216(2) : (1918) ILR (All) 198

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High Courts18 Jan 1918

A.F. Cuffly Vs Muhamadali Muhammad Ibrahim Sahib

Madras High Court · 44 Ind. Cas. 329

Railways Act, 1890 — Section 120

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High Courts18 Jan 1918

Satish Chandra Sarkar and Others Vs Brojo Gopal Dutta and Others

Calcutta High Court · 46 Ind. Cas. 104

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High Courts18 Jan 1918Partly Allowed

Hari Das Vs Debendro Ram Banerjee

Calcutta High Court · (1918) 01 CAL CK 0020

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High Courts18 Jan 1918

Srimati Baseemati Debi Vs Srimati Tarit Basani Dassi and Chedi Dosadh and Another

Calcutta High Court · 44 Ind. Cas. 416

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 23, Order 18 Rule 25Limitation Act, 1908 — Section 26

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High Courts18 Jan 1918Allowed

Ramacharya Venkatramanacharya Vs Shrinivasacharya Venkatramanacharya

Bombay High Court · AIR 1918 Bom 183 : (1918) 20 BOMLR 441

Limitation Act, 1963 — Article 134, 10

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High Courts18 Jan 1918Allowed

Janardan Govind Karguppikar Vs Narayan Krishnaji Karguppikar

Bombay High Court · (1918) 20 BOMLR 421

Civil Procedure Code, 1908 (CPC) — Section 43, 45

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High Courts18 Jan 1918

Mahabir Sahu and Others Vs Ram Saran Sahu and Others

Patna High Court · AIR 1919 Patna 177 : 44 Ind. Cas. 19

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High Courts18 Jan 1918Allowed

Debi Prasad Vs J. A. H. Lewis

Allahabad High Court · (1918) ILR (All) 213

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High Courts18 Jan 1918Dismissed

Gokul Vs Mohri Bibi

Allahabad High Court · AIR 1918 All 72 : (1918) ILR (All) 325 : 44 Ind. Cas. 1005

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High Courts18 Jan 1918Allowed

Devi Prasad Vs J.A.H. Lewis

Allahabad High Court · AIR 1918 All 248 : 43 Ind. Cas. 984

Civil Procedure Code, 1908 (CPC) — Section 60

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High Courts18 Jan 1918

In Re: Srinivasa Thathachariar

Madras High Court · AIR 1918 Mad 18(2) : 47 Ind. Cas. 657

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High Courts17 Jan 1918

Jogendra Kumar Ghose and Others Vs Ananda Chandra Mozumdar and Others

Calcutta High Court · 44 Ind. Cas. 21

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 18

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High Courts17 Jan 1918

The Secretary of State for India in Council Vs Kamal Krishna Pal

Calcutta High Court · 44 Ind. Cas. 222

Bengal Tenancy Act, 1885 — Section 178(3)(f), 52

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High Courts17 Jan 1918

Lakhichand Chatrabhuj Marwadi Vs Lalchand Ganpat Patil

Bombay High Court · AIR 1918 Bom 161 : (1918) 20 BOMLR 354 : 45 Ind. Cas. 555

Evidence Act, 1872 — Section 58

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High Courts17 Jan 1918

Sheo Charan Dhobi and Others Vs Bansi Singh and Another

Patna High Court · AIR 1918 Patna 377(2) : 44 Ind. Cas. 129

Bengal Tenancy Act, 1885 — Section 60Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3

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High Courts17 Jan 1918

Sistu Seetaramayya Vs Tadapalli Sodemma

Madras High Court · 45 Ind. Cas. 16 : (1918) 7 LW 503

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High Courts17 Jan 1918

K. Gopalakrishna Kudva Vs Bangle Narayana Kamthy

Madras High Court · 45 Ind. Cas. 803 : (1918) 7 LW 604 : (1918) 34 MLJ 517

Criminal Procedure Code, 1898 (CrPC) — Section 253

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High Courts16 Jan 1918

Srimati Sushilabala Dasi Vs Anukul Chandra Chowdhury and Others

Calcutta High Court · AIR 1919 Cal 506 : 44 Ind. Cas. 166

Probate and Administration Act, 1881 — Section 5

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