High Courts12 Aug 1919
Mahatap Dasi Vs Madhu Sudan Saha and Another
Calcutta High Court · 64 Ind. Cas. 712
JUDGMENT DATABASE
Search 12,26,746 Indian judgments.
12,26,746 judgments in All Courts · page 59,830 of 61,338
High Courts12 Aug 1919
Bejoy Krishna Mookerjee Vs Lakshmi Narain Jiu (Idol) and Others
Calcutta High Court · 54 Ind. Cas. 736
Bengal Patni Taluks Regulation, 1819 — Section 10, 13, 14, 8
High Courts12 Aug 1919
Maharaja Sir Rameswar Singh Bahadur Vs Chuni Lal Shaha and Others
Calcutta High Court · 56 Ind. Cas. 839
High Courts12 Aug 1919
Basil Lang Vs Moolji Karsonji and Bhagwan Revashankar
Bombay High Court · (1919) 21 BOMLR 1111
Trusts Act, 1882 — Section 35
High Courts12 Aug 1919
Ram Sarup Vs Tika Ram, Vakil
Allahabad High Court · AIR 1919 All 18(2) : 52 Ind. Cas. 638
High Courts12 Aug 1919Dismissed
Gokaran Singh Vs Ganga Singh
Allahabad High Court · AIR 1920 All 229 : (1920) ILR (All) 91 : 52 Ind. Cas. 779
High Courts11 Aug 1919
Gurudas Sen Vs Gobinda Chandra Sinha and Others
Calcutta High Court · 54 Ind. Cas. 914
Evidence Act, 1872 — Section 92
High Courts09 Aug 1919
Sheikh Ahmed Husain @ Muhammad Yehya and Others Vs Sheikh Ghulam Ali Ashgar
Patna High Court · AIR 1919 Patna 313 : 52 Ind. Cas. 866
High Courts08 Aug 1919
The Official Assigns of the Calcutta High Court Vs Bidyasundari Dasi and Others
Calcutta High Court · 54 Ind. Cas. 700
High Courts08 Aug 1919
Manchharam Bhiku Patil and Another Vs Dattu and two Ors. who write Bhiku as their father''s name
Bombay High Court · (1920) ILR (Bom) 166
High Courts08 Aug 1919
Prem Sukh Das and Others Vs Ram Bujhawan Mahto and Others
Patna High Court · 52 Ind. Cas. 964
Contract Act, 1872 — Section 16
High Courts08 Aug 1919
Babu Chhakowri Vs The Secretary of State for India and Others
Patna High Court · 52 Ind. Cas. 990
Specific Relief Act, 1963 — Section 42
High Courts08 Aug 1919
Gopalji Sah Vs Musammat Manbirti Kuer and Others
Patna High Court · 52 Ind. Cas. 996
High Courts08 Aug 1919Dismissed
Seth Shyam Karan and Others Vs The Collector of Benares
Allahabad High Court · AIR 1919 All 64(2) : 52 Ind. Cas. 742
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts08 Aug 1919Dismissed
Thakur Ganeshi Singh Vs Shyam Singh and Another
Allahabad High Court · AIR 1919 All 342 : 52 Ind. Cas. 636
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts08 Aug 1919Disposed Off
Emperor Vs Dhani and Another
Allahabad High Court · AIR 1919 All 386 : 52 Ind. Cas. 881
High Courts08 Aug 1919Dismissed
Shiam Karan and Others Vs The Collector of Benares
Allahabad High Court · (1920) ILR (All) 118
High Courts08 Aug 1919Dismissed
Nandu and Others Vs Emperor
Allahabad High Court · AIR 1919 All 44 : 52 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 188