High Courts19 Aug 1919
Venkatasubban Patter and Others Vs Ayyathurai alias Ranganatha Sastrigal and Others
Madras High Court · (1919) 37 MLJ 554
JUDGMENT DATABASE
Search 12,26,746 Indian judgments.
12,26,746 judgments in All Courts · page 59,829 of 61,338
High Courts19 Aug 1919
Angappa Mudali and Others Vs Ramapuram Perumal Chetty and Another
Madras High Court · (1920) ILR (Mad) 316 : (1919) 10 LW 297 : (1919) 37 MLJ 313
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts18 Aug 1919
Manchharam Bhiku Patil Vs Dattu Bhiku
Bombay High Court · (1919) 21 BOMLR 1172
High Courts16 Aug 1919
Badri Chaudhuri and Others Vs Harbans Jha and Others
Patna High Court · AIR 1919 Patna 447 : 53 Ind. Cas. 114
Civil Procedure Code, 1908 (CPC) — Section 47, 66Limitation Act, 1963 — Section 28
High Courts16 Aug 1919
Brindaban Chander Choubey Vs Babu Gour Chandra Ray and Others
Patna High Court · 56 Ind. Cas. 155
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107
High Courts15 Aug 1919
Raj Mohon Dhupi and Another Vs Harendra Chandra Mukhopadhya and Others
Calcutta High Court · 56 Ind. Cas. 816
Bengal Tenancy Act, 1885 — Section 49
High Courts15 Aug 1919
Debendra Narayan Singh Vs Narendra Narayan Singh and Others
Calcutta High Court · 54 Ind. Cas. 636
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 33, Order 41 Rule 4Evidence Act, 1872 — Section 114(g)
High Courts15 Aug 1919
E.W.C. Moore and Another Vs Makhan Singh
Patna High Court · AIR 1919 Patna 254 : 53 Ind. Cas. 180
Transfer of Property Act, 1882 — Section 105, 106, 116, 117
High Courts14 Aug 1919
Kishori Mohan Bagchi and Another Vs Hari Das Bysack
Calcutta High Court · 55 Ind. Cas. 999
High Courts14 Aug 1919
In Re: The Bhikanpur Sugar Concern
Patna High Court · 53 Ind. Cas. 301
Income Tax Act, 1918 — Section 2(1)(6), 4, 51
High Courts14 Aug 1919
Sabapathi Pillay Vs Thandavaroya Odayar
Madras High Court · (1920) ILR (Mad) 309 : 54 Ind. Cas. 515 : (1920) 11 LW 108
High Courts13 Aug 1919
Jachmi Mondal and Another Vs Cheninissa Bibi and Others
Calcutta High Court · 54 Ind. Cas. 538
Registration Act, 1908 — Section 17(b)
High Courts13 Aug 1919Dismissed
Fanindra Nath Roy Vs Dwarka Nath Roy
Calcutta High Court · (1919) 08 CAL CK 0002
High Courts13 Aug 1919Allowed
Ganapati Nagappa Vs Nagabhatta Shitarambhatta
Bombay High Court · (1920) 22 BOMLR 118 : 55 Ind. Cas. 540
High Courts13 Aug 1919
Sheikh Muhammad Kabir and Another Vs Shahdeo Sukul and Others
Patna High Court · AIR 1919 Patna 236 : 52 Ind. Cas. 873
Transfer of Property Act, 1882 — Section 52, 53
High Courts13 Aug 1919Dismissed
Manni Singh and Others Vs Emperor
Allahabad High Court · AIR 1919 All 399 : 52 Ind. Cas. 796
Criminal Procedure Code, 1898 (CrPC) — Section 110, 114
High Courts13 Aug 1919
Dontu Pedda Chenchayya Vs Mallam Balayya and Another
Madras High Court · (1920) ILR (Mad) 284 : (1919) 10 LW 656 : (1919) 37 MLJ 596
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts13 Aug 1919
Donta Pedda Chenchayya Vs Mallam Balayya and Another
Madras High Court · (1920) ILR (Mad) 284
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts12 Aug 1919
Nakul Chandra Barua and Others Vs Sasti Charan Biswas
Calcutta High Court · 56 Ind. Cas. 390
Civil Procedure Code, 1908 (CPC) — Section 11