Privy Council07 Apr 1919
Electrical Development Company of Ontario Vs Attorney-General for Ontario and Hydro-Electric Power Commission of Ontario
Privy Council · (1919) AIR(PC) 158
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,832 of 61,309
High Courts07 Apr 1919Disposed Off
Mufti Mansoor Husain Vs Emperor through Mohan Lal
Allahabad High Court · 50 Ind. Cas. 827
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 448, 451
High Courts07 Apr 1919Disposed Of
Emperor Vs Mansur Husain
Allahabad High Court · (1919) ILR (All) 587
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 451
High Courts07 Apr 1919
Palani Goundan Vs Emperor
Madras High Court · (1919) 04 MAD CK 0032
Penal Code, 1860 (IPC) — Section 299
High Courts07 Apr 1919
Amrutam Venkatappa and Others Vs Vavilala Jalayya
Madras High Court · (1919) ILR (Mad) 615 : 51 Ind. Cas. 111 : (1919) 19 LW 598 : (1919) 37 MLJ 98
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts05 Apr 1919
Girish Chandra Mondal and Others Vs Narendra Nath Haldar and Others
Calcutta High Court · AIR 1919 Cal 342 : 52 Ind. Cas. 759
Bengal Tenancy Act, 1885 — Section 65
High Courts04 Apr 1919
Gober Sheikh and Others Vs Alipuddin Sheikh and Others
Calcutta High Court · 51 Ind. Cas. 356
High Courts04 Apr 1919Allowed
Jugal Kishore Sah Vs Shambhu Nath Pande
Patna High Court · (1919) 04 PAT CK 0018
High Courts04 Apr 1919Allowed
Raghuber Das Mahant Vs Raja Nataber Singh
Patna High Court · (1919) 04 PAT CK 0003
High Courts04 Apr 1919Dismissed
Lala Kedar Nath and Another Vs Lala Sheo Pratap
Allahabad High Court · AIR 1919 All 349 : 52 Ind. Cas. 411
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Apr 1919
Kallu Singh Vs Makrand Singh and Another
Allahabad High Court · (1919) 04 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Apr 1919
Makrand Singh and Another Vs Kallu Singh
Allahabad High Court · 50 Ind. Cas. 640
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Article 66Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Apr 1919Allowed
P. Varadarajulu Naidu Vs King Emperor
Madras High Court · (1919) 04 MAD CK 0031
Criminal Procedure Code, 1898 (CrPC) — Section 196, 428Evidence Act, 1872 — Section 88Penal Code, 1860 (IPC) — Section 124A
High Courts04 Apr 1919
Seeni Nadan alias Virakumaru Nadan Vs Muthusami Pillai and Others
Madras High Court · (1919) ILR (Mad) 821 : (1920) 11 LW 63 : (1919) 37 MLJ 284
Civil Procedure Code, 1908 (CPC) — Section 150
High Courts04 Apr 1919
Ravunni Achan Vs Kizhaka Naduvath Karnavan and Manager, Thankunni alias Valia Achan
Madras High Court · (1919) ILR (Mad) 789 : (1919) 10 LW 142 : (1919) 37 MLJ 157
High Courts03 Apr 1919
Byramji Pudumji Vs Emperor
Bombay High Court · AIR 1919 Bom 172 : 52 Ind. Cas. 665
Privy Council03 Apr 1919
British America Elevator Company Limited Vs Bank of British North America
Privy Council · (1919) AIR(PC) 184