High Courts28 Jul 1919
Mongola Swayi Vs Visvanatha Santaso Singarao and Others
Madras High Court · (1919) 37 MLJ 586
Civil Procedure Code, 1908 (CPC) — Section 66
JUDGMENT DATABASE
Search 12,26,708 Indian judgments.
12,26,708 judgments in All Courts · page 59,834 of 61,336
High Courts28 Jul 1919
Olappamananna Nanakal Neelakandam Nambudripad, Karnavan and Manager Vs The Secretary of State for India in Council
Madras High Court · 55 Ind. Cas. 770 : (1920) 12 LW 371
High Courts25 Jul 1919Allowed
Tipangavda Sandawangavda Gavdar Vs Ramangavda Venkangavda Gavdar
Bombay High Court · (1920) 22 BOMLR 35
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts25 Jul 1919
Debendra Chandra Sarkar and Others Vs Messrs Purusottam Das and Others
Calcutta High Court · 55 Ind. Cas. 186
High Courts25 Jul 1919
Nalinakshya Dutta Vs Dhan Krishna Mondal and Another
Calcutta High Court · 56 Ind. Cas. 282
Bengal Tenancy Act, 1885 — Section 153
High Courts25 Jul 1919
Prasunna (Prasunnamoyi in Vakalatnama) Ghoshami Vs Gopal Lal Sinha
Calcutta High Court · 55 Ind. Cas. 737
High Courts25 Jul 1919
Raja Kristo Das Law and Others Vs Kalimuddin Bhuia and Others
Calcutta High Court · 55 Ind. Cas. 507
Bengal Tenancy Act, 1885 — Section 179, 67
High Courts25 Jul 1919
Shyam Behari Singh Vs Sagar Singh
Patna High Court · 53 Ind. Cas. 824
Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1898 (CrPC) — Section 248Penal Code, 1860 (IPC) — Section 323
High Courts25 Jul 1919Dismissed
Nirmal Singh and Others Vs Emperor
Allahabad High Court · AIR 1919 All 41 : 52 Ind. Cas. 663
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 147
High Courts25 Jul 1919Allowed
Emperor Vs Nirmal Singh and Others
Allahabad High Court · (1920) ILR (All) 67
High Courts25 Jul 1919
Vedalingam Pillai and Others Vs Veerathal alias Sornathachi and Another
Madras High Court · (1919) 37 MLJ 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 61
High Courts24 Jul 1919
Kaliaperumal Naidu Vs Emperor
Madras High Court · 55 Ind. Cas. 599 : (1920) 11 LW 120
High Courts24 Jul 1919
Manohar Mookerjee Vs Raja Peary Mohan Mookerjee and Others
Calcutta High Court · 54 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Section 66, 92
High Courts24 Jul 1919
Gunpat Rai Khbmka Vs W. G. GOOD
Calcutta High Court · 53 Ind. Cas. 622
Calcutta Port Act, 1890 — Section 138Criminal Procedure Code, 1898 (CrPC) — Section 20
High Courts24 Jul 1919
Desai Venechand Rajpal and Others Vs Lakhmichand Manekchand
Bombay High Court · (1920) ILR (Bom) 272
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts24 Jul 1919Dismissed
Vanichand Rajpal Vs Lakhmichand Maneckchand
Bombay High Court · (1919) 21 BOMLR 955
Letters Patent Act, 1865 — Clause 12
High Courts24 Jul 1919
Emperor Vs Chatur Natha
Bombay High Court · (1919) 21 BOMLR 1101
Penal Code, 1860 (IPC) — Section 323
High Courts24 Jul 1919
Musammat Chanderbati Kuer Vs Gorey Lal Singh and Others
Patna High Court · 52 Ind. Cas. 508
High Courts24 Jul 1919
Babu Ram Nandan Sahay and Others Vs Jai Gobinda Pandey and Others, Babu Bindeswari Prosad Sinha and Others and Goberdhan Sahu and Others
Patna High Court · AIR 1919 Patna 445 : 52 Ind. Cas. 543
Privy Council24 Jul 1919
Grant Smith and Company and McDonnell Limited Vs Settle Construction and Dry Dock Company
Privy Council · (1919) AIR(PC) 85