High Courts18 Dec 1917
Bali Sahu Vs Emperor
Patna High Court · 44 Ind. Cas. 974
Criminal Procedure Code, 1898 (CrPC) — Section 235General Clauses Act, 1897 — Section 26
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,836 of 61,203
High Courts18 Dec 1917
Upendra Nath Das and Others Vs Emperor
Patna High Court · AIR 1918 Patna 279 : 46 Ind. Cas. 842
Penal Code, 1860 (IPC) — Section 193, 466
High Courts18 Dec 1917
Atul Chandra Metra Vs Mirtunjoy Bose
Patna High Court · AIR 1918 Patna 175 : 46 Ind. Cas. 162
Bengal Tenancy Act, 1885 — Section 22
Privy Council18 Dec 1917
Dwarka Nath Pai Mohan Chaudhuri and another Vs Rivers Steam Navigation Co. Ltd.
Privy Council · (1917) AIR(PC) 173
High Courts18 Dec 1917
Gotatai Vigneswarudu Vs Tadanki Venkata Suryanarayanamurthi and Another
Madras High Court · AIR 1918 Mad 280 : 45 Ind. Cas. 782 : (1918) 7 LW 573
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 64
High Courts17 Dec 1917
Doraisami Moopan Vs Subbalakshmi Palayee Ammal and Others
Madras High Court · 46 Ind. Cas. 880 : (1918) 8 LW 205
High Courts17 Dec 1917
Guru Prosanna Lahiri and Others Vs Munshi Samiruddin Sarkar and Others
Calcutta High Court · 44 Ind. Cas. 465
High Courts17 Dec 1917
Muralidhar Chamaria Vs M.R. Dalmia
Calcutta High Court · 49 Ind. Cas. 120
Letters Patent Act, 1865 — Clause 15
High Courts17 Dec 1917Dismissed
Balkrishna Sumbhaji Ghate Vs Dattatraya Mahadev Ghate
Bombay High Court · AIR 1918 Bom 144 : (1918) 20 BOMLR 325 : 45 Ind. Cas. 580
Pensions Act, 1871 — Section 4
High Courts17 Dec 1917Dismissed
Irshad Ali Vs Musammat Kariman
Bombay High Court · (1918) 20 BOMLR 790
High Courts17 Dec 1917
Fouzdar Rai and Others Vs Emperor
Patna High Court · AIR 1918 Patna 193 : 44 Ind. Cas. 33
Penal Code, 1860 (IPC) — Section 141, 143, 147, 149
Privy Council17 Dec 1917
Irshad Ali and others Vs Kariman and others
Privy Council · (1917) AIR(PC) 169
High Courts17 Dec 1917
Muthaya Shetti Vs Kanthappa Shetti
Madras High Court · 45 Ind. Cas. 975 : (1918) 7 LW 482
Limitation Act, 1963 — Article 134
High Courts15 Dec 1917Allowed
Ram Sahai Vs Emperor
Allahabad High Court · AIR 1918 All 329 : 43 Ind. Cas. 617
Criminal Procedure Code, 1898 (CrPC) — Section 195 1(c), 476
High Courts15 Dec 1917Disposed Of
Chunni Lal Vs Narsingh Das
Allahabad High Court · AIR 1918 All 69 : 45 Ind. Cas. 540
Penal Code, 1860 (IPC) — Section 193
High Courts15 Dec 1917Dismissed
Drigpal Singh Vs Kunjal
Allahabad High Court · (1918) ILR (All) 142
Presidency Small Cause Courts Act, 1882 — Article 31(II)
High Courts15 Dec 1917Allowed
Narsingh Das Vs Chunni Lal
Allahabad High Court · (1918) ILR (All) 341
Penal Code, 1860 (IPC) — Section 193
High Courts15 Dec 1917
The Ganges Flour Mills Company, Ltd. Vs Shadi Ram (Auction-Purchaser) and the Bank of Bengal
Allahabad High Court · AIR 1918 All 384(1) : 43 Ind. Cas. 656
High Courts15 Dec 1917
Emperor Vs Ram Sahai
Allahabad High Court · (1918) ILR (All) 144
Penal Code, 1860 (IPC) — Section 471