High Courts26 Mar 1919
Gopal Chandra Sen and Others Vs Bankim Bihari Ray and Others
Calcutta High Court · AIR 1919 Cal 857 : 51 Ind. Cas. 372
Limitation Act, 1908 — Section 26
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,835 of 61,309
High Courts26 Mar 1919Dismissed
Kishori Lal Vs Kalean Khan and Others
Allahabad High Court · AIR 1919 All 222(1) : 50 Ind. Cas. 648
Civil Procedure Code, 1908 (CPC) — Section 24(4)Uttar Pradesh Honorary Munsifs Act, 1896 — Section 8Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts26 Mar 1919
Parrappath Chinna alias Thillu Amma Vs T.P.K. Sankunni Menon
Madras High Court · (1919) 10 LW 229 : (1919) 37 MLJ 361
Criminal Procedure Code, 1898 (CrPC) — Section 1
High Courts26 Mar 1919
Puthiapurayil Kannyan Baduvan and Another Vs Chennyanteakath Puthiapurayil Alikutti and Others
Madras High Court · (1919) ILR (Mad) 603 : 51 Ind. Cas. 286 : (1919) 10 LW 95 : (1919) 37 MLJ 47
Conveyancing Act, 1881 — Section 12
High Courts25 Mar 1919
Alijan Bibi and Others Vs Srimati Safia Bibi and Others
Calcutta High Court · 51 Ind. Cas. 623
High Courts25 Mar 1919
Kedar Nath Sen and Others Vs Idu Khan and Others
Calcutta High Court · AIR 1919 Cal 331 : 51 Ind. Cas. 746
High Courts25 Mar 1919Dismissed
Thakur Prasad Aurora Vs Manager, Barabhum Encumbered Estate
Patna High Court · (1919) 03 PAT CK 0008
High Courts24 Mar 1919
Kanai Lal Khan and Others Vs Srimati Toodsi Manjuri Dasi and Others
Calcutta High Court · 54 Ind. Cas. 21
High Courts24 Mar 1919
Satish Chandra Kanungoe Vs Nishi Chandra Dutta
Calcutta High Court · (1919) ILR (Cal) 975 : 54 Ind. Cas. 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91
High Courts24 Mar 1919
Nanda Lal Bose Vs Ashutosh Ghosh and Others
Calcutta High Court · 52 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 10
High Courts24 Mar 1919
Sheo Narain Singh and Others Vs Ram Pertap Rai
Patna High Court · AIR 1919 Patna 567 : 53 Ind. Cas. 939
Criminal Procedure Code, 1898 (CrPC) — Section 203, 204(3)
High Courts24 Mar 1919
Neelamani Patnaik Mussadi Vs Sukaduvu Beharu and Fifteen Ors.
Madras High Court · (1920) ILR (Mad) 803
Transfer of Property Act, 1882 — Section 130
High Courts21 Mar 1919
Janardan Shaha Poddar Vs Radha Bullav Shaha
Calcutta High Court · 53 Ind. Cas. 898
Limitation Act, 1963 — Section 19
High Courts21 Mar 1919
Parafulla Narain Majumdar Vs Palku (Pulku In vakalatnamah) Mahammad
Calcutta High Court · AIR 1919 Cal 77(2) : 53 Ind. Cas. 122
Bengal Tenancy Act, 1885 — Section 104A, 104J
High Courts21 Mar 1919
Wahed Ali Vs Chand Mia
Calcutta High Court · AIR 1919 Cal 94 : 52 Ind. Cas. 29
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts21 Mar 1919
Srimatya Baroda Dasi Vs Upendranath Mandal and Others
Calcutta High Court · AIR 1919 Cal 330(2) : 52 Ind. Cas. 562
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts21 Mar 1919Dismissed
Saghir-Un-Nissa Bibi Vs Muhammad Subhan-Ullah
Allahabad High Court · (1919) ILR (All) 562