High Courts04 Jan 1918
Abdur Rahaman and Another Vs Amir Sharif and Others and Amir Ali Miya
Calcutta High Court · 44 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11, Order 38 Rule 9, 102
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,833 of 61,203
High Courts04 Jan 1918
Azizur Rahman and Others Vs Amin Sharif and Others
Calcutta High Court · (1918) 01 CAL CK 0044
High Courts04 Jan 1918
Joyenullah Bepari (Mandal) and Moniruddin Sheikh Vs Emperor
Calcutta High Court · 46 Ind. Cas. 158
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts04 Jan 1918
Gajadhar Prasad Singh and Another Vs Sheo Nandan Prosad Singh and Others
Calcutta High Court · 51 Ind. Cas. 115
High Courts04 Jan 1918
Ohiduddin Choudhury and Others Vs Emperor
Calcutta High Court · 44 Ind. Cas. 122
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(2)
High Courts04 Jan 1918
Jugalpada Dutt Vs Ganesh Chandra Pal and Others
Calcutta High Court · AIR 1919 Cal 507 : 44 Ind. Cas. 168
Provincial Insolvency Act, 1920 — Section 36
High Courts04 Jan 1918
Nawab Syed Mazaffar Ali Khan, President of the Endowed Committee of Basaut Ali Khan''s Estate Vs The Secretary of State for India in Council and Another
Calcutta High Court · 44 Ind. Cas. 1
Letters Patent Act, 1865 — Clause 15
High Courts04 Jan 1918Dismissed
Debi Vs Emperor
Allahabad High Court · AIR 1918 All 265 : 44 Ind. Cas. 113
Penal Code, 1860 (IPC) — Section 182Penal Code, 1860 (IPC) — Section 182Penal Code, 1860 (IPC) — Section 182
High Courts03 Jan 1918
The Bengal Provident and Insurance Company Ltd. Vs Kamini Kumar Choudhury
Calcutta High Court · AIR 1919 Cal 1014 : 44 Ind. Cas. 694
Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
High Courts03 Jan 1918
Inderdeo Narain Singh Vs Gouri Shanker
Patna High Court · (1918) 01 PAT CK 0003
High Courts02 Jan 1918
In Re: Balu Brindaban Chandra Das, A. Mukhtear
Calcutta High Court · 43 Ind. Cas. 819
Legal Practitioners Act, 1879 — Section 14
High Courts02 Jan 1918Dismissed
Raghunath Lal and Another Vs The King-Emperor
Calcutta High Court · (1918) 01 CAL CK 0007
High Courts02 Jan 1918Allowed
Jurawan and Others Vs Mahabir Dube and Another
Allahabad High Court · 44 Ind. Cas. 24
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48
High Courts02 Jan 1918Allowed
Sukha Vs Emperor
Allahabad High Court · AIR 1918 All 97(2) : 43 Ind. Cas. 827
Penal Code, 1860 (IPC) — Section 111, 114, 302
High Courts01 Jan 1918
Pydi Appala Suryanarayana Kurmadasu Naidu and Others Vs Inuganti Rajagopala Rao Garu
Madras High Court · 51 Ind. Cas. 131 : (1918) 35 MLJ 547
Madras Estates Land Act, 1908 — Section 40
High Courts22 Dec 1917Dismissed
Kalka Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 271 : 44 Ind. Cas. 125
Criminal Procedure Code, 1898 (CrPC) — Section 110Legal Practitioners Act, 1879 — Section 36
High Courts22 Dec 1917Dismissed
In Re: Kalka Prasad and Others
Allahabad High Court · (1918) ILR (All) 153
Criminal Procedure Code, 1898 (CrPC) — Section 110Legal Practitioners Act, 1879 — Section 36
High Courts21 Dec 1917
Nynam Veetil Mayan Kutti Vs Valappilakath Kunhammad and Others
Madras High Court · AIR 1918 Mad 370 : (1918) 34 MLJ 167
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts21 Dec 1917
Natesa Iyer Vs Subramania Iyer and Others Subramania Iyer Vs Natesa Iyer Ors.
Madras High Court · AIR 1918 Mad 328 : 45 Ind. Cas. 535
Registration Act, 1908 — Section 35
High Courts21 Dec 1917
Gour Moni Dassi and Others Vs Borada Kanta Jana
Calcutta High Court · 44 Ind. Cas. 657