High Courts24 Jun 1919Disposed Of
Babu Ram Vs Emperor
Allahabad High Court · 52 Ind. Cas. 418
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 209
JUDGMENT DATABASE
Search 12,26,601 Indian judgments.
12,26,601 judgments in All Courts · page 59,837 of 61,331
High Courts23 Jun 1919
Barkat Ali and Another Vs Das (Dost) Kazi and Others
Calcutta High Court · AIR 1919 Cal 117 : 53 Ind. Cas. 260
Limitation Act, 1963 — Article 11
High Courts23 Jun 1919
Hem Chandra Chowdhury Vs Secretary of State for India in Council and Others
Calcutta High Court · 56 Ind. Cas. 758
High Courts23 Jun 1919
Bahadur Vs Bejoy Madhab alias Bejoy Krishna Mitra and Others
Calcutta High Court · 53 Ind. Cas. 143
Registration Act, 1908 — Section 17
High Courts23 Jun 1919
Annada Prasanna Sen Vs Somoruddi Mirdha
Calcutta High Court · 54 Ind. Cas. 839
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96Limitation Act, 1908 — Article 182(5)
High Courts23 Jun 1919
Bachu Behari Lal Vs Emperor
Patna High Court · AIR 1919 Patna 551 : 52 Ind. Cas. 390
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 209, 463, 466
High Courts23 Jun 1919Dismissed
Mahabir Sahu Vs Ram Saran Sahu
Patna High Court · (1919) 06 PAT CK 0025
High Courts23 Jun 1919
Thakur Rudreshwari Prasad Singh Vs Dhana Mahto and Others
Patna High Court · AIR 1919 Patna 334 : 52 Ind. Cas. 119
High Courts23 Jun 1919
Kariman Ahir and Others Vs Nirmal Kumar and Another
Patna High Court · AIR 1919 Patna 144 : 52 Ind. Cas. 181
Village Chaukidari Act, 1870 — Section 51
High Courts23 Jun 1919
Sukhdeo Missir Vs Monoolall Sahu
Patna High Court · AIR 1919 Patna 522 : 52 Ind. Cas. 280
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 109, 211
High Courts23 Jun 1919
Hari Singh and Others Vs Kanchan Mahto
Patna High Court · AIR 1919 Patna 519 : 52 Ind. Cas. 276
Penal Code, 1860 (IPC) — Section 430
High Courts23 Jun 1919Allowed
Munshi Juthan Lal Vs Ram Dat Singh
Patna High Court · (1919) 06 PAT CK 0002
Privy Council23 Jun 1919
Muhammad Wali Khan Vs Muhammad Mohi-ud-Din Khan and others
Privy Council · (1919) AIR(PC) 47
High Courts23 Jun 1919Disposed Off
Mannua and Another Vs Emperor
Allahabad High Court · AIR 1919 All 155 : 52 Ind. Cas. 785
United Provinces Municipalities Act, 1916 — Section 298
High Courts21 Jun 1919
Weld and Co. A Firm Vs Sher Ahmed Ekbal Ahmed and Haji Karim Elahi
Bombay High Court · 59 Ind. Cas. 18
High Courts20 Jun 1919
Manmohan Singha Roy and Others Vs Bbnode Behari Dubey and Others
Calcutta High Court · 53 Ind. Cas. 248
High Courts20 Jun 1919
Jarip Sardar and Another Vs Jogendra Nath Chatterjee and Others
Calcutta High Court · 54 Ind. Cas. 719
High Courts20 Jun 1919
Prasanno Kumar Bhattacharjee and Another Vs Krishna Singha Sarma and Others
Calcutta High Court · AIR 1919 Cal 233 : 53 Ind. Cas. 202
Bengal Cess Act, 1880 — Section 20