High Courts12 Sept 1916
Ramanathan Chatty through his next friend Valliammaiachi Vs Kasi alias Kathiresan Chetty and Others
Madras High Court · 36 Ind. Cas. 804 : (1916) 4 LW 452 : (1916) 31 MLJ 685
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 59,839 of 61,106
High Courts12 Sept 1916
Nagappa Chettiar and Others Vs Chidambaram Chettiar and Others
Madras High Court · 36 Ind. Cas. 812 : (1916) 4 LW 455 : (1916) 31 MLJ 687
High Courts11 Sept 1916Dismissed
Ganesh Vinayak Joshi Vs Sitabai Narayan Joshi
Bombay High Court · AIR 1916 Bom 143 : (1916) 18 BOMLR 950
Limitation Act, 1963 — Article 131
High Courts11 Sept 1916
S. Subba Rao and Others Vs N. Peritmal Reddy and P. Muniappa Reddy
Madras High Court · 37 Ind. Cas. 906 : (1917) 5 LW 467
Civil Procedure Code, 1908 (CPC) — Section 11Madras Estates Land Act, 1908 — Section 189Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Sept 1916
Kavanoor Velayuda Reddi and Others Vs Reddyvari Narasimha Reddy and Others
Madras High Court · (1917) 5 LW 111 : (1917) 32 MLJ 263
Limitation Act, 1908 — Section 20
High Courts08 Sept 1916
Laxminarayan Ramdayal Vs Chimniram Girdharilal
Bombay High Court · AIR 1916 Bom 103 : (1916) 18 BOMLR 946
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts08 Sept 1916
In Re: Abdul Rahiman Khan Sahib
Madras High Court · 36 Ind. Cas. 142 : (1916) 4 LW 556
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 504
High Courts07 Sept 1916
Emperor Vs Blanche Constant Cripps and Another
Bombay High Court · 37 Ind. Cas. 306
Penal Code, 1860 (IPC) — Section 109, 317
High Courts07 Sept 1916Dismissed
Manilal Brijlal Shah Vs The Gordhan Spinning and Manufacturing Co. Ltd.
Bombay High Court · AIR 1916 Bom 147 : (1916) 18 BOMLR 982
Companies Act, 1913 — Section 38
High Courts07 Sept 1916
Emperor Vs Blanchi Constant Cripps
Bombay High Court · (1916) 18 BOMLR 934
Penal Code, 1860 (IPC) — Section 109, 317
High Courts06 Sept 1916
Imam Bee and Others Vs Molla Khasim Sahib and Others
Madras High Court · 37 Ind. Cas. 889 : (1917) 5 LW 226
High Courts06 Sept 1916
Alluri Subbaraju and Alluri Venkatasomaraju Vs Alluri Rambhadra Raju alias Varahalu Raju
Madras High Court · 35 Ind. Cas. 821 : (1916) 4 LW 440
High Courts05 Sept 1916
Chinna Meera Rowther Vs C. Kumarachakravarthi Aiyangar and Others
Madras High Court · 36 Ind. Cas. 906
Provincial Insolvency Act, 1920 — Section 46
High Courts05 Sept 1916
Gokula Venkamma Vs Gokula Narasimham and Others
Madras High Court · 37 Ind. Cas. 642
Limitation Act, 1963 — Article 120, 125, 93
High Courts05 Sept 1916
Kumarappa Chettiar by his Agent Velliappa Chetti Vs Murugappa Chettiar and Others
Madras High Court · 36 Ind. Cas. 771
Provincial Insolvency Act, 1920 — Section 46
High Courts04 Sept 1916
Emperor Vs John Francis Lobo
Bombay High Court · AIR 1916 Bom 159(1) : (1916) 18 BOMLR 796 : 36 Ind. Cas. 577
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts04 Sept 1916
In Re: Mannar Krishnan Chetty; In Re: Arunachellam Pillai; In Re: Rangiah Chetty and Another
Madras High Court · 35 Ind. Cas. 816 : (1916) 4 LW 373