High Courts07 May 1915Dismissed
Birj Kumar Lal and Others Vs Sheo Kumar Missir and Others
Allahabad High Court · 29 Ind. Cas. 215
JUDGMENT DATABASE
Search 12,19,802 Indian judgments.
12,19,802 judgments in All Courts · page 59,841 of 60,991
High Courts07 May 1915Dismissed
Sheo Kumar Misra and Others Vs Brij Kumar Lal and Others and Mohar Lal and Another
Allahabad High Court · (1915) ILR (All) 444
High Courts07 May 1915Disposed Of
Kheshtra Pal Sharama Vs Pancham Singh Varma
Allahabad High Court · (1915) ILR (All) 446
High Courts07 May 1915Disposed Of
Chanda Bibi Vs Vasonji Morarji
Allahabad High Court · (1915) ILR (All) 369
High Courts07 May 1915
Sarju Prasad Vs Mahadeo Pande and Others
Allahabad High Court · AIR 1915 All 219 : (1915) ILR (All) 450 : 29 Ind. Cas. 996
High Courts06 May 1915
Madhusudan Sen Vs Rakhal Chandra Das Basak and Others
Calcutta High Court · 30 Ind. Cas. 697
Contract Act, 1872 — Section 201, 209, 253(10)Limitation Act, 1908 — Article 115, 132, 89
Privy Council06 May 1915
Puttu Lal and others Vs Mt. Parbati Kunwar and another
Privy Council · (1915) AIR(PC) 15
High Courts06 May 1915Allowed
Binda Prasad Vs Raghubir Saran and Others
Allahabad High Court · AIR 1915 All 250 : 29 Ind. Cas. 994
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts06 May 1915Disposed Of
Raghubir Saran and Others Vs Binda Prasad
Allahabad High Court · (1915) ILR (All) 440
High Courts05 May 1915Dismissed
Puttu Lal Vs Musammat Parbati Kunwar
Bombay High Court · (1915) 17 BOMLR 549
High Courts05 May 1915Dismissed
Hira Lal and Others Vs Saraswati
Allahabad High Court · 30 Ind. Cas. 480
Copyright Act, 1914 — Section 7(a)
High Courts04 May 1915
Durga Mohun Gangopadhya and Others Vs Sukumar Das and Others
Calcutta High Court · 30 Ind. Cas. 412
Bengal Tenancy Act, 1885 — Section 40
High Courts04 May 1915Dismissed
Dhani Sahu Vs Raj Mahal Kunwari
Allahabad High Court · AIR 1915 All 329 : 30 Ind. Cas. 393
High Courts03 May 1915
Sib Kishore Ghosh Vs Manik Chandra Nath
Calcutta High Court · 29 Ind. Cas. 453
Contract Act, 1872 — Section 70Legal Practitioners Act, 1879 — Section 28Provincial Small Cause Courts Act, 1887 — Section 25
High Courts03 May 1915
Behari Lal Nandy and Others Vs Kedar Nath Nebu and Others
Calcutta High Court · 29 Ind. Cas. 806
High Courts03 May 1915
Byomkesh Chakrabarti Vs Haladhar Mandal and Others
Calcutta High Court · 31 Ind. Cas. 700
Bengal Tenancy Act, 1885 — Article 6
High Courts03 May 1915
Surendra Narayan Mitra Vs Dejindra Prosad Mitra and Others
Calcutta High Court · 29 Ind. Cas. 464
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11
High Courts03 May 1915
Sonai Chutia Vs Sonaram Chutia
Calcutta High Court · 34 Ind. Cas. 692
Transfer of Property Act, 1882 — Section 54
High Courts03 May 1915
Mahendra Nath Maity Vs Girish Chandra Maity and Others
Calcutta High Court · 31 Ind. Cas. 561
High Courts03 May 1915Dismissed
Ram Narain Vs Gobind Pershad
Allahabad High Court · AIR 1915 All 313 : 29 Ind. Cas. 289