High Courts23 Nov 1917
Gouwri Vs Naraina Muchinthaya and Another
Madras High Court · AIR 1918 Mad 256 : 45 Ind. Cas. 664 : (1918) 7 LW 513
Probate and Administration Act, 1881 — Section 128
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,842 of 61,203
High Courts23 Nov 1917
Lakshmanan Chetty, through his Authorized Agent Krishna Iyengar Vs Nagappa Chetty and Raman Chetty by their Mother and Guardian Karuppaye Achi through their Authorized Agent Sivarama Aiyar
Madras High Court · AIR 1918 Mad 167 : (1918) 34 MLJ 408
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 9
High Courts23 Nov 1917
Kumarappa Reddi Vs Manavala Goundan
Madras High Court · AIR 1918 Mad 1 : (1918) ILR (Mad) 374 : (1918) 7 LW 243 : (1918) 34 MLJ 104
High Courts23 Nov 1917
N. Venkatachari Vs Ramalinga Tevan and Another
Madras High Court · AIR 1918 Mad 36 : 45 Ind. Cas. 417 : (1918) 7 LW 404
Contract Act, 1872 — Section 74
High Courts22 Nov 1917
Jiban Krishna Chakravarti Vs Ramesh Chandra Das and Others
Calcutta High Court · 44 Ind. Cas. 225
High Courts22 Nov 1917
Emperor Vs Mari Parsu
Bombay High Court · (1918) 20 BOMLR 87
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 379
Privy Council22 Nov 1917
Amrit Narayan Singh Vs Gaya Singh and others
Privy Council · (1917) AIR(PC) 95
High Courts22 Nov 1917Dismissed
Emperor Vs Harris
Allahabad High Court · (1918) ILR (All) 119
Penal Code, 1860 (IPC) — Section 23, 403
High Courts22 Nov 1917
Ashbey Clarke Harris Vs Emperor through Williamson
Allahabad High Court · 43 Ind. Cas. 590
Penal Code, 1860 (IPC) — Section 23, 403
High Courts22 Nov 1917
Krishnapur Mutt by Vidyapurna Thirthaswami Vs The Vicar of Suratkal Church
Madras High Court · AIR 1918 Mad 340 : 44 Ind. Cas. 56
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts21 Nov 1917
Prativadi Bhayankaram Pichamma alias Mangamma Vs Kamisetti Sreeramulu and Others
Madras High Court · AIR 1918 Mad 148(2) : (1918) ILR (Mad) 286 : 43 Ind. Cas. 566 : (1918) 34 MLJ 24
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 6(1)
High Courts21 Nov 1917
Sundaram Ayyar Vs Emperor
Madras High Court · 47 Ind. Cas. 658
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 420
High Courts21 Nov 1917
Kenaram Mondal Vs Asimaddi Mallakarikar and Others and Mathura Nath Mondal and Others
Calcutta High Court · 43 Ind. Cas. 815
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts21 Nov 1917
Srimati Rajabala Dasi Vs Shyama Charan Banerjee and Others
Calcutta High Court · 45 Ind. Cas. 714
Penal Code, 1860 (IPC) — Section 294
High Courts21 Nov 1917
Bipro Dass Paul Chowdhury Vs Surendra Nath Basu and Others Mohendra Nath Bose and Others Vs Manmotho Paul Chowdhury and Others
Calcutta High Court · 43 Ind. Cas. 467
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts21 Nov 1917
Manno Chaudhry and Ramdin Singh Chaudhry Vs Munshi Chaudhry
Patna High Court · AIR 1918 Patna 320 : 43 Ind. Cas. 393
Estates Partition Act, 1897 — Section 23
High Courts21 Nov 1917
Vadlur Chinna Nagi Reddy Vs Devineni Venkatramaniah and Another
Madras High Court · AIR 1918 Mad 310 : 45 Ind. Cas. 653 : (1918) 7 LW 468
Civil Procedure Code, 1908 (CPC) — Section 115Madras Revenue Recovery Act, 1864 — Section 59
High Courts21 Nov 1917
Chalikani Venkatarayanim Garu and Others Vs Sri Raja Vatsavya Venkata Subhadrayamma Jagapathi Bahadur Garu and Others
Madras High Court · 45 Ind. Cas. 437 : (1918) 8 LW 416
Transfer of Property Act, 1882 — Section 84