High Courts24 Feb 1919
Tanguturi Sriramulu and Rao Bahadur K. Viresalingam Garu Vs Nyapathi Subba Rao Panthulu Garu and Peddala Sundrasiva Rao Garu
Madras High Court · 57 Ind. Cas. 635
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,843 of 61,309
High Courts24 Feb 1919
In Re: Kambala Narayana
Madras High Court · 50 Ind. Cas. 832
Criminal Procedure Code, 1898 (CrPC) — Section 269(3), 307, 309
High Courts24 Feb 1919
In Re: Kamhala Narayan
Madras High Court · (1919) 19 LW 376 : (1919) 36 MLJ 452
Criminal Procedure Code, 1898 (CrPC) — Section 307, 309
High Courts22 Feb 1919
Emperor Vs Musammat Mulia
Allahabad High Court · 50 Ind. Cas. 1003
Penal Code, 1860 (IPC) — Section 309, 511
High Courts21 Feb 1919
Radharaman Kundu Vs Kamakshya Nath Roy
Calcutta High Court · AIR 1919 Cal 201(2) : 50 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 403, 476
High Courts21 Feb 1919Allowed
Jalpa Prasad Vs Emperor
Allahabad High Court · AIR 1919 All 110 : 50 Ind. Cas. 487
Evidence Act, 1872 — Section 6Evidence Act, 1872 — Section 6Evidence Act, 1872 — Section 6
High Courts21 Feb 1919Allowed
Jai Jai Ram Vs Emperor
Allahabad High Court · AIR 1919 All 316 : 50 Ind. Cas. 28
Penal Code, 1860 (IPC) — Section 193
High Courts21 Feb 1919Dismissed
Nanak Chand and Another Vs Chameli Kunwar
Allahabad High Court · AIR 1919 All 231 : 50 Ind. Cas. 777
Evidence Act, 1872 — Section 115
High Courts21 Feb 1919Dismissed
Emperor Vs Bindeshri Goshain and Another
Allahabad High Court · AIR 1919 All 266 : (1919) ILR (All) 454 : 50 Ind. Cas. 161
High Courts21 Feb 1919
Zafar Husain and Others Vs Emperor
Allahabad High Court · AIR 1919 All 375 : 50 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 106(3)Criminal Procedure Code, 1898 (CrPC) — Section 106(3)Criminal Procedure Code, 1898 (CrPC) — Section 106(3)
High Courts21 Feb 1919
Narain Vs Emperor
Allahabad High Court · 50 Ind. Cas. 164
Criminal Procedure Code, 1898 (CrPC) — Section 188Criminal Procedure Code, 1898 (CrPC) — Section 188Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts20 Feb 1919
Aiyathurai Pillai Vs Gnanaprakasa Odayar alias Muthusami Odayar
Madras High Court · 52 Ind. Cas. 829
High Courts20 Feb 1919
Sri Kanchi Kamakoti Peetathipathi Avergal Sikkudaiyar Swami Avergal Jagathguru Sri Sankaracharya Swamigal, by Agent Ramaswami Sastrial Vs Manali Saravana Mudaliar and Another
Madras High Court · 51 Ind. Cas. 876
High Courts20 Feb 1919
Arumuga Thevan Vs Sheikh Meera Ibrahim Ravuthar and Another
Madras High Court · 55 Ind. Cas. 417
High Courts20 Feb 1919
Mani Lal Seal and Others Vs Bhola Nath Basu and Others
Calcutta High Court · AIR 1919 Cal 391(1) : 50 Ind. Cas. 975
High Courts20 Feb 1919
Panchu Muchi Vs Bhuto Muchi and Others and Sreecharan Ghose and Another
Calcutta High Court · AIR 1919 Cal 126 : 50 Ind. Cas. 649
Limitation Act, 1963 — Article 11
High Courts20 Feb 1919
Bejoy Ratna Roy and Another Vs Bhabani Sundari Dasya
Calcutta High Court · AIR 1919 Cal 678 : 51 Ind. Cas. 392
High Courts20 Feb 1919
Mohendra Nath Mozumdar Vs Nagendra Narain Roy Chowdhury
Calcutta High Court · 50 Ind. Cas. 918
Transfer of Property Act, 1882 — Section 106
High Courts20 Feb 1919Dismissed
Naurang Ram Sahu Vs Bhakhori Mandar
Patna High Court · (1919) 02 PAT CK 0002