High Courts07 Mar 1919
Abdul Hashim Vs Amar Krishna Saha
Calcutta High Court · AIR 1919 Cal 193 : (1919) ILR (Cal) 887 : 53 Ind. Cas. 121
Transfer of Property Act, 1882 — Section 54
JUDGMENT DATABASE
Search 12,26,278 Indian judgments.
12,26,278 judgments in All Courts · page 59,845 of 61,314
High Courts07 Mar 1919
Aminaddi and Others Vs Tarini Charan Mondal and Others
Calcutta High Court · 52 Ind. Cas. 673
High Courts07 Mar 1919
Golam Sattar and Another Vs Maharaja Sir Prodyat Kumar Tagore Bahadur
Calcutta High Court · 51 Ind. Cas. 933
High Courts07 Mar 1919
Bijoy Krishna Mukherjee Vs Surendra Nath Banerjee
Calcutta High Court · (1919) ILR (Cal) 891
Bengal Tenancy Act, 1885 — Section 161, 86, 86(6)(7)
High Courts07 Mar 1919
Shamsoonessa Bibi Vs Satya Sebak Ghosal and Others
Calcutta High Court · 51 Ind. Cas. 415
Transfer of Property Act, 1882 — Section 106
High Courts07 Mar 1919
Charu Chandra Nai Vs Satya Sebak Ghoshal and Others
Calcutta High Court · (1919) 03 CAL CK 0011
High Courts07 Mar 1919Dismissed
Fauja alias Faiz Mohammad Vs Emperor
Allahabad High Court · 50 Ind. Cas. 833
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234
High Courts07 Mar 1919Allowed
Durga Das alias Durga Parsad and Another Vs Jai Narain and Others
Allahabad High Court · AIR 1919 All 350 : 50 Ind. Cas. 156
Civil Procedure Code, 1908 (CPC) — Section 16Civil Procedure Code, 1908 (CPC) — Section 16Civil Procedure Code, 1908 (CPC) — Section 16
High Courts07 Mar 1919Allowed
Krishna Pal Singh and Others Vs Desraj Ranjit Singh and Others
Allahabad High Court · (1919) ILR (All) 517
High Courts07 Mar 1919
Jai Kali Vs Baldeo Singh and Others
Allahabad High Court · AIR 1919 All 189 : (1919) ILR (All) 515
High Courts07 Mar 1919
Musammat Jai Kali Vs Baldeo Singh and Others
Allahabad High Court · 50 Ind. Cas. 883
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts07 Mar 1919
Rai Krishnapal Singh and Others Vs Dr. D.L. Ranjit Singh and Others
Allahabad High Court · AIR 1919 All 198 : 50 Ind. Cas. 895
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts07 Mar 1919
Sankunni Vs Ikkora Kutti
Madras High Court · 52 Ind. Cas. 989 : (1919) 10 LW 155
High Courts07 Mar 1919
Ponnusami alias Periana Kone and Others Vs Palayathan and Another
Madras High Court · 51 Ind. Cas. 252 : (1919) 10 LW 202
High Courts07 Mar 1919
Sir Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zemindar of Pangidigudem (died) and Others Vs Rani Venkatappaya and Others
Madras High Court · (1919) 37 MLJ 591
High Courts06 Mar 1919
A. Vedaji Baskara Tirumal Rao Sahib and Others Vs Subramania Gurukkal and Sesha Gurukkal by guardian Mathurambal
Madras High Court · 52 Ind. Cas. 992(1)
High Courts06 Mar 1919
Kalliani Amma and Others Vs Metathil Veetil Achutan Nair and Others
Madras High Court · (1919) 10 LW 174 : (1919) 37 MLJ 309
High Courts05 Mar 1919
Bidhu Sekhar Banerjee Vs Kuladaprasad Deghoria
Calcutta High Court · AIR 1919 Cal 245 : (1919) ILR (Cal) 877
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 7 Rule 9(2), 47
High Courts05 Mar 1919
Radha Lakshmi Debya and Another Vs Jogesh Chandra Roy
Calcutta High Court · AIR 1919 Cal 128 : 50 Ind. Cas. 479