High Courts17 Feb 1919Allowed
Sheoraj Singh and Another Vs Naik Singh Sahai and Others
Allahabad High Court · AIR 1919 All 283 : (1919) ILR (All) 423
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,846 of 61,309
High Courts17 Feb 1919Dismissed
Deokinandan Vs Mahtab Rai
Allahabad High Court · AIR 1919 All 414 : (1919) ILR (All) 426 : 50 Ind. Cas. 200
High Courts17 Feb 1919
Sheoraj Singh and Another Vs Naik Sahai and Others
Allahabad High Court · 51 Ind. Cas. 153
High Courts17 Feb 1919
Navunni and Others Vs Ramasawmy Patter and Another
Madras High Court · 52 Ind. Cas. 738 : (1919) 10 LW 169
High Courts15 Feb 1919Dismissed
Sundar Singh and Others Vs Jaisiri Rai
Allahabad High Court · AIR 1919 All 318(1) : 50 Ind. Cas. 50
High Courts15 Feb 1919
Musammat Barfi Vs Lala Kishorilal and Others
Allahabad High Court · AIR 1919 All 331(1) : 50 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Section 149Civil Procedure Code, 1908 (CPC) — Section 149Civil Procedure Code, 1908 (CPC) — Section 149
High Courts15 Feb 1919
Jai Narain and Others Vs Emperor
Allahabad High Court · AIR 1919 All 345 : 50 Ind. Cas. 171
Public Gambling Act, 1867 — Section 4Public Gambling Act, 1867 — Section 4Public Gambling Act, 1867 — Section 4
High Courts14 Feb 1919
Priya Sundari Dasya Vs Golapdi Sheik and Another
Calcutta High Court · AIR 1919 Cal 294 : 51 Ind. Cas. 534
High Courts14 Feb 1919
Saherali Molla and Others Vs Bhola Molla and Others
Calcutta High Court · 52 Ind. Cas. 265
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts14 Feb 1919
Peary Lal Mullick Vs Surendra Krishna Mitter and Others
Calcutta High Court · 53 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137
High Courts14 Feb 1919
Brojeswar Banerjee and Another Vs Syama Charan Mandal and Others
Calcutta High Court · AIR 1919 Cal 727 : 50 Ind. Cas. 363
High Courts14 Feb 1919Dismissed
Babu Jatadhari Singh Vs Babu Baldeo Lal
Patna High Court · (1919) 02 PAT CK 0003
High Courts14 Feb 1919
Madho Ram Vs Jagat Singh
Allahabad High Court · AIR 1919 All 322 : 52 Ind. Cas. 18
High Courts14 Feb 1919Allowed
Govindan Nair Vs Kunju Nair and Thirty three Ors.
Madras High Court · (1919) 02 MAD CK 0030
High Courts14 Feb 1919
Kalavoor Chembazhi Govindan Nair Vs Kunja Nayar and Others
Madras High Court · 51 Ind. Cas. 326
High Courts14 Feb 1919
Kalavoor Chembazhi Govindan Nayar Vs Kunju Nayar and Others
Madras High Court · (1919) 36 MLJ 565
High Courts13 Feb 1919
Sricharan Bhandari Vs Makhan Lal Bhandari and Another
Calcutta High Court · 51 Ind. Cas. 378
High Courts13 Feb 1919
Mohesh Ghose Vs Umesh Chandra Ghose and Others
Calcutta High Court · 51 Ind. Cas. 241
High Courts13 Feb 1919
Sridhar Chandra Maiti Vs Ram Gobinda Jana and Others
Calcutta High Court · 50 Ind. Cas. 608
High Courts13 Feb 1919Dismissed
Ram Bharosa Sahu Vs Musammat Kabutra
Allahabad High Court · AIR 1919 All 301 : 50 Ind. Cas. 48