Privy Council23 Oct 1919
Esquimalt and Nanaimo Railway Company Vs Charles Wilson and another
Privy Council · (1919) AIR(PC) 225
JUDGMENT DATABASE
Search 12,26,792 Indian judgments.
12,26,792 judgments in All Courts · page 59,822 of 61,340
Privy Council23 Oct 1919
Trustees of the Roman Catholic Separate Schools for the City of Ottawa Vs Quebec Bank and others
Privy Council · (1919) AIR(PC) 96
High Courts23 Oct 1919
G. Koorathalwar Chetiy Vs Emperor
Madras High Court · 55 Ind. Cas. 469 : (1920) 11 LW 144
High Courts23 Oct 1919
M. Venkatagiri Aiyar Vs N.M. Firm
Madras High Court · 54 Ind. Cas. 172 : (1919) 10 LW 568 : (1919) 37 MLJ 652
High Courts22 Oct 1919Dismissed
Manghai Ram Vs Emperor
Allahabad High Court · AIR 1919 All 330 : 53 Ind. Cas. 617
Criminal Procedure Code, 1898 (CrPC) — Section 430
High Courts21 Oct 1919Allowed
Devidas Dwarkadas Vs Shamal Gopal
Bombay High Court · (1920) 22 BOMLR 149 : 58 Ind. Cas. 595
Bhagdari and Narwadari Act, 1862 — Section 3Evidence Act, 1872 — Section 116
High Courts21 Oct 1919
Sakharam Manchand Gujar Vs Keval Padamsi Gujar
Bombay High Court · (1920) 22 BOMLR 313
Limitation Act, 1908 — Section 20
High Courts21 Oct 1919Allowed
Mallappa Bharmappa Vs Hanmappa Mardeppa
Bombay High Court · (1920) 22 BOMLR 203 : 55 Ind. Cas. 814
High Courts21 Oct 1919Dismissed
Chhotubhai Govindji Desai Vs The Secretary of State for India
Bombay High Court · (1920) 22 BOMLR 146 : 55 Ind. Cas. 591
Bombay Land Revenue Code, 1879 — Section 37Limitation Act, 1908 — Article 14
Privy Council21 Oct 1919
Quesnel Forks Gold Mining Company Limited Vs Ward and others
Privy Council · (1919) AIR(PC) 117
Privy Council21 Oct 1919
Hakim Shiam Sundarlal and others Vs Secretary of State for India
Privy Council · (1919) AIR(PC) 127
High Courts21 Oct 1919
Surinarayana Iyer Vs T. Soundararaja Iyengar and Another
Madras High Court · 55 Ind. Cas. 618
High Courts21 Oct 1919
Singaraju Venkatasubbaramaniam and Others and Alladi Sreeramulu and Another Vs Unde Rajah Raje Sri Raja Velugoti Govinda Krishna Yachendralavaru Bahadur Rajah of Venkatagiri and Others
Madras High Court · 56 Ind. Cas. 552 : (1920) 11 LW 528
Madras Estates Land Act, 1908 — Section 3(11), 61
High Courts20 Oct 1919
In Re: Jesa Bhatha
Bombay High Court · (1920) 22 BOMLR 190 : 55 Ind. Cas. 857
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts20 Oct 1919
Kisondas Guru Laxmandas Bairagi Vs Dhondu walad Tukaram Narvade and Others
Bombay High Court · (1920) ILR (Bom) 542
High Courts20 Oct 1919
In Re: Jesa Bhatha and Another
Bombay High Court · (1920) ILR (Bom) 385
Criminal Procedure Code, 1898 (CrPC) — Section 122, 439
High Courts16 Oct 1919
Syed Mahomed Sirajuddin Sahib Thorin Tharak Kadin and Others Vs Syed Shah Gulam Jailani Satar Sahib and Others
Madras High Court · 59 Ind. Cas. 233 : (1920) 12 LW 25