High Courts08 Nov 1919
Hasan Ali Bepari and Others Vs The King-Emperor
Calcutta High Court · (1919) 11 CAL CK 0010
JUDGMENT DATABASE
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12,26,792 judgments in All Courts · page 59,820 of 61,340
High Courts08 Nov 1919
Karim Bux, Fakir Mahamud and Hosan Ali Bepari and Others Vs Emperor
Calcutta High Court · 57 Ind. Cas. 101
Criminal Procedure Code, 1898 (CrPC) — Section 5
High Courts07 Nov 1919
Basavaraju Pitchaya Vs The Secretary of State for India in Council
Madras High Court · 58 Ind. Cas. 713 : (1920) 11 LW 186
Privy Council07 Nov 1919
Bindeshri Prasad and another Vs Mst. Baisakha Bibi and others
Privy Council · (1920) AIR(PC) 70
High Courts07 Nov 1919
Varnasi Subbayya and Others Vs Varnasi Somalingam and Others
Madras High Court · 55 Ind. Cas. 643
High Courts07 Nov 1919
Varanasi Subbayya and Others Vs Varanasi Somalingam and Others
Madras High Court · (1920) 43 MLJ 491
High Courts06 Nov 1919Allowed
In Re: The National Insurance and Banking Company, Ld. is Liquidation
Allahabad High Court · AIR 1919 All 25 : 54 Ind. Cas. 384
Companies Act, 1913 — Section 164, 200
High Courts06 Nov 1919
Mr. R.P. Gill Vs Lingamallu Varada Raghavayya and Others
Madras High Court · (1920) ILR (Mad) 396 : (1920) 11 LW 174 : (1920) 38 MLJ 92
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts06 Nov 1919
R.P. Gill Vs L. Varadaraghavayya and twelve Ors.
Madras High Court · (1920) ILR (Mad) 396
Court Fees Act, 1870 — Section 7(iv)(6)
High Courts05 Nov 1919
Velu Padayachi alias Sadaya Padayachi Vs Arumugam Pillai
Madras High Court · 56 Ind. Cas. 481 : (1920) 11 LW 348 : (1920) 38 MLJ 397
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts05 Nov 1919
Ottaprakal Thazath Soopi Vs Charichai Pallikal Marriyamma and Another
Madras High Court · 55 Ind. Cas. 760 : (1920) 11 LW 200
High Courts05 Nov 1919
Ottaparakkal Thazhath Soopi Vs Charichal Pallikkal Mariyamma and Others
Madras High Court · (1920) ILR (Mad) 393 : (1920) 38 MLJ 207
Transfer of Property Act, 1882 — Section 91
High Courts05 Nov 1919
Muthusami Gurukkal Vs Meenammal and Others
Madras High Court · (1920) ILR (Mad) 464 : (1920) 38 MLJ 291
High Courts05 Nov 1919
Ottapurakkal Tazhatha Soopi Vs Charichil Pallikkal Mariyoma and Seventy-six Ors.
Madras High Court · (1920) ILR (Mad) 393
Transfer of Property Act, 1882 — Section 91
High Courts04 Nov 1919
Muthu Goundan and Others Vs Emperor
Madras High Court · 54 Ind. Cas. 409 : (1920) 11 LW 317
High Courts04 Nov 1919
Kullappa Naicker Vs Palaniammall
Madras High Court · 54 Ind. Cas. 617 : (1920) 11 LW 148
High Courts03 Nov 1919Dismissed
Muhammad Yamin Vs Razia Begam
Allahabad High Court · AIR 1919 All 11 : (1920) ILR (All) 134 : 54 Ind. Cas. 223
High Courts02 Nov 1919Dismissed
Chandi Prasad and Co. Vs Bishan Pado Haldar
Allahabad High Court · (1920) ILR (All) 187